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[Cites 0, Cited by 1] [Section 28] [Entire Act]

Union of India - Subsection

Section 28(ii) in The Employees' State Insurance Act, 1948

(ii)payment of fees and allowances to members of the Corpora­tion, the Standing Committee and the Medical Benefit Council, the Regional Boards, Local Committees and Regional and Local Medical Benefit Councils;