Gauhati High Court
5: Smti. Rita Devi vs Sri Jogendra Chandra Sarmah on 7 June, 2019
Author: Sanjay Kumar Medhi
Bench: Sanjay Kumar Medhi
Page No.# 1/4
GAHC010127672018
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : I.A.(Civil) 2652/2018
1:ON THE DEATH OF HIREN SARMA, HIS LEGAL HEIRS AND 8 ORS
R/O- VILL.-TENGABARI (WITHIN MANGALDOI MUNICIPALITY), MOUZA-
CHAPAI, P.O. AND P.S.- MANGALDOI, PIN- 784125, DIST.- DARRANG,
ASSAM
1.1: SRI DIPAK SARMAH
S/O- LATE HAREN SARMA R/O- VILL.- TENGABARI (WITHIN MANGALDOI
MUNICIPLAITY)
MOUZA- CHAPAI
P.O. AND P.S.- MANGALDOI
PIN- 784125
DIST.- DARRANG
ASSAM
1.2: SRI PANKAJ SARMAH
S/O- LATE HAREN SARMA R/O- VILL.- TENGABARI (WITHIN MANGALDOI
MUNICIPLAITY)
MOUZA- CHAPAI
P.O. AND P.S.- MANGALDOI
PIN- 784125
DIST.- DARRANG
ASSAM
1.3: SRI DHRUBAJYOTI SARMAH
S/O- LATE HAREN SARMA R/O- VILL.- TENGABARI (WITHIN MANGALDOI
MUNICIPLAITY)
MOUZA- CHAPAI
P.O. AND P.S.- MANGALDOI
PIN- 784125
DIST.- DARRANG
ASSAM
1.4: SMTI. RENU DEVI
D/O- LATE HAREN SARMAH
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W/O- SRI DHANESHWAR SARMAH R/O- VILL.- TENGABARI (WITHIN
MANGALDOI MUNICIPLAITY)
MOUZA- CHAPAI
P.O. AND P.S.- MANGALDOI
PIN- 784125
DIST.- DARRANG
ASSAM
1.5: SMTI. RITA DEVI
D/O- LATE HAREN SARMAH
W/O- SRI DIMBESWAR DEKA R/O- VILL.- TENGABARI (WITHIN
MANGALDOI MUNICIPLAITY)
MOUZA- CHAPAI
P.O. AND P.S.- MANGALDOI
PIN- 784125
DIST.- DARRANG
ASSAM
2: ON THE DEATH OF HIREN SARMA
HIS LEGAL HEIRS ARE
R/O- VILL.- TENGABARI
MOUZA- CHAPAI
P.O. AND P.S.- MANGALDOI
PIN- 784125
DIST.- DARRANG
ASSAM
2.1: SMTI. CHIKON DEVI
W/O- LATE HIREN SARMA R/O- VILL.- TENGABARI
MOUZA- CHAPAI
P.O. AND P.S.- MANGALDOI
PIN- 784125
DIST.- DARRNG
ASSAM
2.2: SRI DHARANI SARMA
S/O- LATE HIREN SARMA R/O- VILL.- TENGABARI
MOUZA- CHAPAI
P.O. AND P.S.- MANGALDOI
PIN- 784125
DIST.- DARRNG
ASSAM
2.3: SRI KHAGEN SARMA
S/O- LATE HIREN SARMA R/O- VILL.- TENGABARI
MOUZA- CHAPAI
P.O. AND P.S.- MANGALDOI
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PIN- 784125
DIST.- DARRNG
ASSA
VERSUS
1:SRI JOGENDRA CHANDRA SARMAH
S/O- LATE RABIDEV SARMAH, R/O- VILL.- TENGABARI, MAUZA- CHAPAI
(UNDER MONGOLDOI MUNICIPAL WARD NO. 06), P.O. AND P.S.-
MANGALDOI (PIN- 784125), DIST.- DARRANG, ASSAM
Advocate for the Petitioner : MR. S R BHATTACHARJEE
Advocate for the Respondent : MR. C GOSWAMI
Linked Case : RSA 140/2007
1:HAREN SARMA and ORS
---
VERSUS
1:JOGENDRA CH. SARMA and ORS
S/O LATE RABIDEV SARMA
VILL. TENGABARI WITHIN MANGALDAI MUNICIPALITY
MOUZA-CHAPAI
P.S. MANGALDAI
DIST. DARRANG
ASSAM.
Advocate for the Petitioner : S BHATTACHARJEE
Advocate for the Respondent : N CHAKRABORTY
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BEFORE
HONOURABLE MR. JUSTICE SANJAY KUMAR MEDHI
ORDER
Date : 07-06-2019 On request made on behalf of the appellants, list this case after 2 (two) weeks.
JUDGE Comparing Assistant