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[Cites 0, Cited by 0] [Section 10(2)] [Section 10] [Entire Act]

State of Maharashtra - Subsection

Section 10(2)(b) in Maharashtra State Co-operative Tribunal Regulations, 1962

(b)that the papers be circulated among the members of the Tribunal with a view to ascertaining their opinion whether the appeal or application should be admitted or not.