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Union of India - Section

Section 11 in The Foreign Exchange Management [Withdrawal Of General Permission To Overseas Corporate Bodies (Ocbs)] Regulations, 2003

11.

/581In exercise of the powers conferred by clauses (b), (d), (e) and (f) of sub-section (3) of section 6 read with section 47 of the Foreign Exchange Management Act, 1999 (42 of 1999) and all other powers available to it in this behalf, the Reserve Bank of India makes the following regulations:-