Supreme Court - Daily Orders
In Re : T.N. Godavarman Thirumulpad vs Union Of India on 12 November, 2025
ITEM NOS.13 & 12 COURT NO.1 SECTION PIL-W
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
WRIT PETITION(S)(CIVIL) NO(S). 202/1995
IN RE : T.N. GODAVARMAN THIRUMULPAD PETITIONER(S)
VERSUS
UNION OF INDIA & ORS. RESPONDENT(S)
ARAVALLI BATCH
[ 1 ] WRIT PETITION (CIVIL) NO. 202 OF 1995 (Under Article 32 of
the Constitution of India) (i) I.A. NO. 105701/2024 (CEC REPORT NO.
03/2024) [CEC Report No. 3 dt. 07.03.2004 regarding in compliance
of the order dt.10.01.2024 of the Hon’ble Court. Accordingly, the
CEC is of the opinion that these three I.As Nos. 87550, 107909 and
112526 of 2023 may be considered after this Hon’ble Court considers
and decides on the broader issues about mining in Aravalli Hill and
Ranges. AND (ii) IN RE: MINING IN ARAVALLI IN THE STATE OF HARYANA
I. A. NOS. 828, 839, 840, 850, 853-854, 855-856, 866-868, 869-870,
871-872, 873-874, 875-876, 877-878, 879-880, 881-882, 891-892, 900,
905, 1488, 1590, 1612-1613, 1700, 1701, 1702, 1703, 2007-2008,
2138-2139, 2205, 2445, 2536, 2567, 2574, 2636, 2658-2659, 2719,
2761, 2765, 2766, 2767, 2768-2769, 128672 and 128673/2019 IN
2858/2010, 2872-2873, 2932, 2933, 2934, and 2879/2010, 3086/2010,
3089-3090/2011, 3091, 3137, I.A. D. NO. 76048/2009, 3597, I. A. D.
No. 76051/2009, 3605, 3606, 3811-3812/2014, 3815, 32330/2021 AND
40279/2021 I.A. RELATED TO CONSTRUCTION 1276-1277 [Second
Monitoring Report dt. 28.10.2002 of CEC regarding large scale
illegal mining of stones in the forest area in aravalli hills
around kot village located off the road mid-way between ballabgarh-
sohna road near dhauj, and Applications for Impleadment,
Intervention, Directions, Modification/directions of court’s order
dt. 30.10.2002, Clarification/Modification of Order’s dated
29.10.2002 AND 09.12.2002, 16.12.2002, Permission, permission to
file additional affidavit/documents, exemption from filing O.T.,
Clarification/Modification of Order’s dated 08.10.2009 and
applications for recalling of Court’s Order dated 12.12.2018 in
I.A. NO. 2858/2010] (iii) IN RE: MINING IN RAJASTHAN 828/02 in W.P.
(C) No. 202/1995 and 833/02, 834-835/02, 837/02, 846-847/02, 893-
894/02, 901-902/03, 903-904/03 in 828/02, 1310/05 in 833/02,
1329/05 in 1310/05, 1331/05 in 1310/05, 1450-1452/05 in 1310/05,
2447/08 in 828/02, 2602/09 in 828/02, 2758-2759/09 in 828/02,
2803/10 & 3210/11 in 2758-2759/09, 2814/10 in 1310/05, 2834,
2836/10 in 1310/05, 2837, 2839/10 in 1310/05, 2840/10 in 2814/10 in
828/02 in 828/02, 2883-2885/10 in 1310, 2887-2889/10 in 1310, 2891,
Signature Not Verified
2893/10, 3125/11 in 2877-2879/10, 3129/11 in 2874-2876/10,
Digitally signed by
NARENDRA PRASAD
Date: 2025.11.13
alongwith Rajasthan Mining, 3281/11 in 2834-2836, 3296/11 in
18:14:27 IST
Reason:
1310(fresh), 3361-3362/12, 3394, 3396/12 in 1310, 3397/12 in 828,
3919-3920/2015 in 2891-2893, 3951 in 834-835, 3952 in 2814-2815 in
1
1310 I.A.No. 3957 In I.A.No. 828 In W.P.(C)No. 202/1995 I.A.No.
27190 AND 46116 of 2019, 49985/2019 (App. For O/T) in I.A. no.
3361-3363, 50600, 50604, 57647/2019, 57468, 57653/2019, 60991,
60995, 60999/2019, 141355/2019 in I.A. NO. 50600 AND 50610 OF 2019,
153523 AND 153524/2019 in I. A. No. 828 [Second Monitoring Report
dated 28.10.2002 of Central Empowered Committee and Applications
for Further Directions, Modification/Clarification of Order dated
30.10.2002 and Amendment of I.A.No. 833, Impleadment,
Modification/Clarification of Order dated 29/30.10.2002,
Modification/Clarification, Exemption from filing O.T.,
Modification/ Directions, Directions, Intervention,
Clarification/Modification of Order dated 08.04.2005, Interim
Directions, Stay, Modification of Order dated 19.02.2010 ,
Permission to file Additional Documents and Early Hearing of
I.A.No. 828] (iv) I. A. NOS. 110282, 110283, 111437 AND 111438 OF
2025 [Applications for Direction, O.T. and Impleadment and O.T.] IN
RE : INDIAN SOAPSTONE PRODUCERS ASSOCIATION AND [(iv) (a)] I. A.
NOS. 89008 AND 89010 OF 2025 [APPLICATIONS FOR DIRECTIONS AND
EXEMPTION FROM FILING O.T.] WITH I.A. NO. 139000 OF 2025
(Application for Exemption from filing O.T. in Reply) IN RE : OM
PRAKASH GUPTA AND [ (iv) (b) ] I.A. NO. 221400 OF 2024 (Application
for Directions on behalf of ‘State of Rajasthan’ seeking permission
to Renew/Extend the Mining Leases/Quarry Licences in view of
liberty granted by this Hon’ble Court vide its order dated
12.08.2025 filed by Ms. Nidhi Jaswal, Advocate) WITH I.A. NO.
285069 OF 2025 (CEC REPORT NO. 57 OF 2025 IN I.A. NO. 221400/2025)
IN RE: STATE OF RAJASTHAN WITH I.A. D. NO. 285921 OF 2025
(Application for seeking Intervention in I.A. No. 221400/2025 on
behalf of ‘Jawan Rock Movers Pvt. Ltd.’ filed by M/s. Hooda & Co.,
Advocate) IN RE: JAWAN ROCK MOVERS PVT. LTD. AND (v) I.A. Nos.
123463, 123464 of 123465 of 2025 (Applications for Directions,
Intervention and O.T.) WITH I.A. Nos. 123488, 123489 & 123490 of
2025 (Applications for Directions, Intervention and O.T.) WITH I.A.
Nos. 123668, 123669 & 123670 of 2025 (Applications for Directions,
Intervention and O.T.) WITH I.A. Nos. 123997, 123998 & 123999 of
2025 (Applications for Directions, Intervention and O.T.) IN I.A.
Nos. 2825-2827 of 2010 IN RE : CHANDRA KANT BIYANI IN RE : ANITA
BIYANI AND (vi) I. A. NOS. 107906 AND 107909/2023 [APPLICATIONS FOR
IMPLEADMENT AND DIRECTIONS] IN RE : M/S NALWAYA MINERALS INDUSTRIES
P. LTD. RAJASTHAN AND (vii) I. A. NOS. 112525, 112526 AND
112527/2023 [APPLICATIONS FOR IMPLEADMENT, DIRECTIONS AND EXEMPTION
FROM FILING O.T.] IN RE : M/S NALWAYA MINERALS INDUSTRIES P. LTD.
RAJASTHANAND AND (viii) I. A. NOS. 87544, 87550 AND 91723 OF 2023
[APPLICATIONS FOR IMPLEADMENT, DIRECTIONS AND EXEMPTION FROM FILING
O.T.] IN RE : M/S. KRISHNA MINERS AND TRADERS, RAJASTHAN AND (ix)
I. A. NOS. 69040, 69044 AND 69050/2024 [APPLICATIONS FOR
DIRECTIONS, EXEMPTION FROM FILING O.T. AND IMPLEADMENT] IN RE :
JAIN KUMAR JAIN AND (x) I. A. NOS. 8156, 8157 AND 8155 OF 2024
[APPLICATIONS FOR DIRECTIONS, EXEMPTION FROM FILING O.T. AND
IMPLEADMENT, IN RE : M/S. SHIV GRIT UDYOG, RAJASTHAN AND (xi) I. A.
NOS. 123906 & 123914 OF 2025 [APPLICATIONS FOR IMPLEADMENT &
EXEMPTION FROM FILING O.T. FILED BY MR. SHREY KAPOOR, ADV.) WITH I.
A. NOS. 123923 & 123924 OF 2025 [APPLICATIONS FOR DIRECTIONS &
2
EXEMPTION FROM FILING O.T. FILED BY MR. SHREY KAPOOR, ADV.) IN RE :
MAKRANA KHAAN ANVM MAJDOOR WELFARE SOCIETY, THROUGH ITS AUTHORIZED
REPRESENTATIVE SH. UTKARSH BANSAL AND
[ 2 ] WRIT PETITION (CIVIL) NO. 4677 OF 1985 (Under Article 32 of
the Constitution of India) (i) IAS RELATED TO HARYANA MINING
(I.A.Nos. 1785, 1967 AND 2152 IN 1967, 1962, 2443, 2186 AND 2444,
2168, IA D. NO. 75191, 2484, 2527 AND 2582 IN IA D. NO. 75191, 1866
1858- 1859, , 1891-1893, 1895, 1896, 1906, 1907-1908, 1968, 2451,
2336, IA D. NO. 58737, IA NOS. 2390, 2450 IN IA NO. 2385, 2454,
2455, 2486-2488 AND 2492, 2385, 2143, 2623, 2624, , 1937, 2415,
2579, 2780-2785, 32531/2021, 32532/2021 IN IA NO. 2450, 28631 AND
28637/2021, 31357 AND 31360/2021, 35779 & 35781/2021, 43001/2021
AND IA NO. 42525/2021 IN IA D. NO. 75191, 44798/2021 IN 31360/2021,
93600/2021, 92854 & 92850/2023, 81251, 81253/2023 AND 113069/2024
ALONGWITH C.P.(C) NO. 186/2003) (ii) IAS RELATED TO CONSTRUCTION
(I.A.Nos. 2198, 1888, 1911 AND 1912, 2306 AND 2307, 2308 AND 2309
IN IA NO. 1888, 2386 AND 2387, 2392, 2103, 2355- 2357, 2577-2578,
2575- 2576, 1894, 2497-2498, 2514- 2515, 2595-2596, 2600-2602,
2603, 2604-2605, 2606-2607, 2608- 2609, 2610-2611, 1938, 2684-2687,
2720-2721, 2758-2759, 2760-2761, 66059/2017 AND 66071/2017, 81981
AND 81982/2017, 134492 AND 134499/2017, 67457 AND 67458/2019,
128127, 134352/2020 AND 97884, 97894, 97887 AND 97899/2021)
(APPLICATIONS FOR DIRECTIONS AND MODIFICATION/CLARIFICATION OF
COURT’S ORDER DATED 06/05/2002, 8/10/2009, 18/03/2004, INTERVENTION
AND IMPLEADMENT, PERMISSION TO FILE ADDITIONAL DOCUMENTS AND
EXEMPTION FROM FILING O.T. AND INTERIM STAY AND PERMISSION TO FILE
REPLY AFFIDAVIT AND APPLNS. RAISING OBJECTIONS AGAINST CEC REPORTS)
AND [ 3 ] I. A. NOS. 185063 & 185065 OF 2025 [Applications for
Directions & O.T. filed by Ms. Shibani Ghosh, Advocate] WITH I. A.
NO. 185066 OF 2025 [Application for Intervention filed by Ms.
Shibani Ghosh, Advocate] WITH I. A. NO. 233149 OF 2025 [Application
for permission to place on record Additional facts and documents in
I.A. No. 185063/2025 filed by Ms. Shibani Ghosh, Advocate] WITH I.
A. NO. 275143 OF 2025 [Application for Directions in I.A. No.
185063/2025 filed by Ms. Shibani Ghosh, Advocate] IN RE: DEBADITYO
SINHA IN WRIT PETITION (CIVIL) NO. 202 OF 1995 (Under Article 32 of
the Constitution of India)
WITH
W.P.(Civil) No(s). 4677/1985
(1) HARYANA MINING MATTERS I.A.No. 1785, 1967, 2152 IN 1967, 1962,
2443, 2186, 2444, 2168, IA D. NO. 75191, 2484, 2527 AND 2582 IN IA
D. NO. 75191, 1866, 1858 and 1859, , 1891, 1892 and 1893, 1895,
1896, 1906, 1907 AND 1908, 1968, 2451, 2336, IA D. NO. 58737, 2390,
2450 IN IA NO. 2385, 2454, 2455, 2486, 2487, 2488 AND 2492, 2385,
2143, 2623, 2624, 1937, 2415, 2579, 2780, 2781, 2782, 2783, 2784
AND 2785, 32531/2021, 32532/2021 IN IA NO. 2450, 28631 AND
28637/2021, 31357 AND 31360/2021, 35779 AND 35781/2021, 43525/2021
IN IA D. NO. 75191, 44798/2021 IN 31360/2021, I.A. NO. 93600/2021,
92854 AND 92850/2023, 81251, 81253/2023 AND 113069/2024
3
(2) CONTRUCTIONS MATTERS I.A.No. 2198, 1888, 1911 AND 1912, 2306
AND 2307, 2308 AND 2309 IN IA NO. 1888 AND 2386 AND 2387, 2388,
2392, 2103, 2355, 2356 AND 2357, 2577 AND 2578, 2575 AND 2576,
1894, 2497 AND 2498, 2514, 2515, 2595, 2596, 2600, 2601, 2602,
2603, 2604, 2605, 2606, 2607, 2608, 2609, 2610, 2611, 1938, 2684,
2685, 2686 AND 2687, 2720, 2721, 2758, 2759, 2760, 2761,
66059/2017, 66071/2017, 81981 AND 81982/2017, 134492 AND
134499/2017, 67457 AND 67458/2019, 128127 AND 134352/2020, 97884,
97894, 97887, 97899/2021 (APPLICATIONS FOR DIRECTIONS AND
MODIFICATION/CLARIFICATION OF COURT’S ORDER DATED 06/05/2002,
8/10/2009, 18/03/2004, INTERVENTION AND IMPLEADMENT, PERMISSION TO
FILE ADDITIONAL DOCUMENTS AND EXEMPTION FROM FILING O.T. AND
INTERIM STAY AND PERMISSION TO FILE REPLY AFFIDAVIT AND APPLNS.
RAISING OBJECTIONS AGAINST CEC REPORTS)
(3) I. A. NO. 196743/2025 AND I. A. D. NO. 205299/2025
(4) I. A. NOS. 196990 AND 204550/2025
(5) I. A. NOS. 182567/2019, 182573/2019, 150265/2021, 275268/2024
IN W.P.(C) NO. 4677/1985
Date : 12-11-2025 This matter was called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE K. VINOD CHANDRAN
HON'BLE MR. JUSTICE N.V. ANJARIA
Amicus Curiae
Mr. K. Parameshwar, Sr.Adv.
Mr. M.V. Mukunda,Adv.
Ms. Kanti,Adv.
Ms. Raji Gururaj,Adv.
Mr. Shreenivas Patil,Adv.
Mr. Harish N. Salve, Sr. Adv. [A.C.]
Mr. A.D.N. Rao, Sr. Advocate [A.C.]
Ms. Aparajita Singh, Sr. Advocate [A.C.]
Mr. Siddhartha Chowdhury, Advocate [A.C.]
Mr. S. Guru Krishna Kumar, Sr. Adv.
Ms. Anitha Shenoy, sr. Adv.
Ms. Srishti Agnihotri, AOR
Mr. Ashwin K, Adv.
Mr. Vishesh Goel, Adv.
Ms. Sadhana Madhavan, Adv.
Ms. Kavana Rao, Adv.
Mr. D.p.singh, Adv.
Ms. Tara Elizabeth Kurien, Adv.
Mr. A.D.N. Rao, Sr. Advocate (A.C.)
Mr. Siddhartha Chowdhury, Advocate (A.C.)
4
For Petitioner(s) :
Mr. Chanchal Kumar Ganguli, AOR
M/S. Plr Chambers And Co., AOR
Mr. Syed Mehdi Imam, AOR
Mr. Mohd Parvez Dabas, Adv.
Mr. Uzmi Jamil Husain, Adv.
Mr. T. Harish Kumar, AOR
M/S. Mitter & Mitter Co., AOR
Mr. Yashraj Singh Deora, Sr. Adv.
Ms. Anupama Dhurve, Adv.
Mr. Priyesh Mohan Srivastava, Adv.
Mr. Sriram Krishna, Adv.
M/S. Lawyer S Knit & Co, AOR
Petitioner-in-person
Mr. Manan Verma, AOR
For Respondent(s)/Applicant :
Ms. Aishwarya Bhati, A.S.G.
Mr. Gurmeet Singh Makker, AOR
Ms. Ruchi Kohli, Sr. Adv.
Ms. Suhasini Sen, Adv.
Mr. Gaurang Bhushan, Adv.
Mr. Baij Nath Patel, Adv.
Mr. Rohan Gupta, Adv.
Mr. Balbir Singh, Sr. Adv.
Mr. B.K. Satija, A.A.G.
Mr. Samar Vijay Singh, AOR
Ms. Sabarni Som, Adv.
Mr. Aman Dev Sharma, Adv.
Ms. Veena Bansal, Adv.
Mr. Gaj Singh, Adv.
Ms. Shruti Tripathi, Adv.
Mr. Rayi Peddi Raju, Adv.
Mr. Rajat Sinha Roy, Adv.
Ms. Kanika, Adv.
Mr. Gaichangpou Gangmei, AOR
Mr. Raj Kishor Choudhary, AOR
Mr. Shakeel Ahmed, Adv.
Mr. Vikram Patralekh, Adv.
Ms. Pratibha Singh, Adv.
Ms. Shalini Tripathi, Adv.
Mr. Nakul Chaudhary, Adv.
5
Mr. Himanshu Gupta I, Adv.
Mr. Shuvodeep Roy, AOR
Mr. Deepayan Dutta, Adv.
Mr. Saurabh Tripathi, Adv.
M/S. M. V. Kini & Associates, AOR
Mrs. B. Sunita Rao, AOR
Mr. Rajeev Singh, AOR
Mrs. Kanchan Kaur Dhodi, AOR
Mr. Surya Kant, AOR
Mr. E. C. Vidya Sagar, AOR
Ms. Sujata Kurdukar, AOR
Mrs. Manik Karanjawala, AOR
Mr. Kamal Mohan Gupta, AOR
Mr. Prashant Kumar, AOR
Mr. Dharmendra Kumar Sinha, AOR
Mr. P. Parmeswaran, AOR
Mr. Shiva Pujan Singh, AOR
Ms. Charu Mathur, AOR
Mr. A. Venayagam Balan, AOR
Mr. Sudarsh Menon, AOR
Mrs. Nimisha Menon, Adv.
Ms. Usha Rani Pradhan, Adv.
Mr. Ramesh Babu M. R., AOR
Mr. Vikrant Singh Bais, AOR
Mr. Lakshmi Raman Singh, AOR
Ms. K. V. Bharathi Upadhyaya, AOR
Mr. Sufyan Hasan, Adv.
Ms. Hema Malik, Adv.
Ms. D Poornima, Adv.
Ms. Pritama, Adv.
Dr. Sunita, Adv.
Ms. Shaivani Gupta, Adv.
Mr. Rajiv Mehta, AOR
Mr. Ejaz Maqbool, AOR
Mr. Rajesh, AOR
M/S. Corporate Law Group, AOR
Mr. Abhishek Chaudhary, AOR
Mr. B V Deepak, AOR
Mr. T. N. Singh, AOR
Mr. C. L. Sahu, AOR
Ms. Sumita Hazarika, AOR
Ms. Abha R. Sharma, AOR
Ms. Asha Gopalan Nair, AOR
Mr. Rajesh Singh, AOR
Mr. Hitesh Kumar Sharma, Adv.
6
Mr. Amit Kumar Chawla, Adv.
Mr. Akhileshwar Jha, Adv.
Mr. Mahi Pal Singh, Adv.
Mr. Rajesh Singh, Adv.
Mr. Varun Varma, Adv.
Mr. Narendra Pal Sharma, Adv.
Mr. Sandeep Singh Dingra, Adv.
Mr. Supriya, Adv.
Mr. Saurabh Kumar Solanki, Adv.
Mr. Jatin Malik, Adv.
Mr. Shubham Rajhans, Adv.
Mr. Ishank Ranjan, Adv.
Mr. Prakhar Shukla, Adv.
Ms. Manisha Chawla, Adv.
Ms. Shreya Jha, Adv.
Ms. Niharika Dwivedi, Adv.
Ms. Swati Vishan, Adv.
Mr. Anupam Kumar, Adv.
Mr. Lalit Dixit, Adv.
Mr. Chaman Sharma, Adv.
Mr. Dinesh Kumar Mudgal, Adv.
Mrs. Rekha Pandey, AOR
Mr. Gopal Singh, AOR
Mr. T. V. George, AOR
Mr. Krishnanand Pandeya, AOR
Mr. Neeraj Shekhar, AOR
Mr. Rajesh Maurya, Adv.
Mr. Kanishak Saini, Adv.
Mr. Ujjwal Ashutosh, Adv.
Mr. Sudhir Kulshreshtha, AOR
Mr. Himanshu Shekhar, AOR
Mr. Parth Shekhar, Adv.
Mr. Shubham Singh, Adv.
Mr. Youkteshwari Prasad, Adv.
Ms. Ambali Vedasen, Adv.
Mr. Mukesh Kumar Verma, Adv.
Mr. Arvind Kumar Tomar, Adv.
Mr. Rayi Peddi Raju, Adv.
Mr. Rajat Sinha Roy, Adv.
Mr. Mayur Raj, Adv.
Mr. Nikhil Kumar, Adv.
Mr. Shalini Satyanarayan, Adv.
Mr. Soumydeep Chatterjee, Adv.
Mr. Darshan Chandrakant Siddarkar, Adv.
Mr. Vijay Singh, Adv.
Mr. Kunal Kumar, Adv.
Mr. Shubham Singhal, Adv.
7
Ms. Hemantika Wahi, AOR
Mr. Mohd. Irshad Hanif, AOR
Mr. Punit Dutt Tyagi, AOR
Mr. Rathin Das, AOR
Mr. Ratan Kumar Choudhuri, AOR
Mr. G. Prakash, AOR
Mr. E. M. S. Anam, AOR
Ms. Sushma Suri, AOR
Mr. Sudhir Kumar Gupta, AOR
Mr. A. N. Arora, AOR
Mr. Irshad Ahmad, AOR
Ms. Binu Tamta, AOR
Mrs. Bina Gupta, AOR
Mr. P. V. Yogeswaran, AOR
Mr. Jitendra Mohan Sharma, AOR
Ms. Malini Poduval, AOR
Ms. C. K. Sucharita, AOR
Mrs. Anjani Aiyagari, AOR
Mr. Shibashish Misra, AOR
Mr. K. L. Janjani, AOR
Mr. Naresh K. Sharma, AOR
Ms. A. Sumathi, AOR
Mr. Jai Prakash Pandey, AOR
Mr. Ajit Pudussery, AOR
Mr. K. V. Vijayakumar, AOR
Mrs. Rani Chhabra, AOR
Ms. Divya Roy, AOR
Mr. Tarun Johri, AOR
Mr. Radha Shyam Jena, AOR
Mr. Ram Swarup Sharma, AOR
Mr. Ashok Mathur, AOR
Ms. Manpreet Kaur, Adv.
M/S. Parekh & Co., AOR
M/S. K J John And Co, AOR
Mr. V. Balachandran, AOR
Mr. S. C. Birla, AOR
Mr. P. R. Ramasesh, AOR
Mr. T. Mahipal, AOR
Mr. Umesh Bhagwat, AOR
Mrs. M. Qamaruddin, AOR
Mr. H. S. Parihar, AOR
Ms. Baby Krishnan, AOR
Ms. Bina Madhavan, AOR
Mr. Rakesh K. Sharma, AOR
Mr. P. N. Gupta, AOR
Mr. Sarad Kumar Singhania, AOR
Mr. E. C. Agrawala, AOR
Mr. Kuldip Singh, AOR
Mr. Ranjan Mukherjee, AOR
Ms. Pratibha Jain, AOR
Mr. Rajat Joseph, AOR
8
Mr. Gopal Prasad, AOR
Ms. Jyoti Mendiratta, AOR
Mr. S.. Udaya Kumar Sagar, AOR
Ms. Madhu Moolchandani, AOR
Ms. Sharmila Upadhyay, AOR
Mr. Pawan R Upadhyay, Adv.
Mr. Sarvjit Pratap Singh, Adv.
Mr. Tejaswi Kumar Pradhan, AOR
M/S. Arputham Aruna And Co, AOR
Mrs. Nandini Gore, AOR
Mr. Raj Kumar Mehta, AOR
Mr. M. Yogesh Kanna, AOR
Mr. Vikash Singh, AOR
Mr. Ajay Agarwal, A.A.G.
Mr. Rajeev Kumar Dubey, Adv.
Mr. Ashiwan Mishra, Adv.
Ms. Aditi Mishra, Adv.
Mr. Kamlendra Mishra, AOR
Mr. Somesh Chandra Jha, AOR
Ms. Ruchira Goel, AOR
Mr. Siddharth Dharmadhikari, Adv.
Mr. Aaditya Aniruddha Pande, AOR
Mr. Shrirang B. Varma, Adv.
Mr. Bharat Bagla, Adv.
Mr. Sourav Singh, Adv.
Mr. Aditya Krishna, Adv.
Mr. Adarsh Dubey, Adv.
Mr. Pashupathi Nath Razdan, AOR
Mr. Tarun Gupta, AOR
Mr. Sameer Abhyankar, AOR
Ms. Ripul Swati Kumari, Adv.
Ms. Yachna Sharma, Adv.
Ms. Ranjeeta Rohatgi, AOR
Mr. Sanjay Upadhyay, Sr. Adv.
Mr. Shubham Upadhyay, AOR
Mr. Surya Gupta, Adv.
Ms. Anukriti Bajpai, Adv.
Mr. Vivek Gupta, AOR
Ms. Tanu Priya Gupta, AOR
Mr. P. S. Sudheer, AOR
Mr. Sunny Choudhary, AOR
Mr. Siddhartha Jha, AOR
9
Mr. Amardeep Gaur, Adv.
Mr. Naved Anwar, Adv.
Mr. Vishvajeet Vijaykumar Shinde, Adv.
Mr. S Krishnamurthy, Adv.
Mr. K. Kumaravadivel, Adv.
Ms. Sonia Sharma, Adv.
Mr. Gurrick Jassar, Adv.
M/s V. Maheshwari & Co., AOR
Mr. Mayank Aggarwal, AOR
Mr. Sanjeev Kumar, AOR
Mr. Shovan Mishra, AOR
Mr. Ashutosh Kumar Sharma, AOR
Ms. Suman Kukrety, AOR
Mrs. Aishwarya Bhati, A.S.G.
Ruchi Kohli, Adv.
Suhashini Sen, Adv.
Shyam Gopal, Adv.
Raghav Sharma, Adv.
Raman Yadav, Adv.
Sunanda Shukla, Adv.
Dr. N. Visakamurthy, AOR
Mr. Pawanshree Agrawal, AOR
Ms. Kamana Divya Sree, Adv.
Mr. Naveen Kumar, AOR
Mr. P. K. Manohar, AOR
Mr. Vinod Sharma, AOR
Ms. Surbhi Mehta, AOR
Mr. Rajeev Singh, AOR
Ms. Parul Shukla, AOR
Mr. Prashant Kumar Umrao, AOR
Mr. Arun K. Sinha, AOR
Mr. Atmaram S Nandkarini, Sr. Adv.
Ms. Sakshi Kakkar, AOR
Mr. Shakti Singh, Adv.
Mr. Hitanshu Kaushal, Adv.
Mr. Sanchit Garga, AOR
Mr. Kunal Rana, Adv.
Mr. Shashwat Jaiswal, Adv.
Mr. Salvador Santosh Rebello, AOR
Mr. B. K. Pal, AOR
Mr. James P. Thomas, AOR
Mr. S. Gowthaman, AOR
Mr. A. Karthik, AOR
Mr. Rajiv Kumar Choudhry , AOR
10
Mr. Anurag Tandon, AOR
Mr. Lokesh Sinhal, Sr. A.A.G.
Ms. Dr. Monika Gusain, Sr. Adv.
Mr. B.K. Satija, A.A.G.
Ms. Karishma Malani, A.A.G.
Mr. Akshay Amritanshu, AOR
Mr. Madhav Sinhal, Adv.
Mr. Rahul Khurana, Adv.
Mr. Nikunj Gupta, Adv.
Ms. Drishti Rawal, Adv.
Ms. Aakansha, Adv.
Ms. Ishika Gupta, Adv.
Mr. Sarthak Srivastava, Adv.
Mr. Mayur Goyal, Adv.
Ms. Seema Sindhu, Adv.
Ms. Kirti, Adv.
Mr. Sarthak Arya, Adv.
Mr. Abhishek Chand, Adv.
Mr. Omanakuttan K. K., AOR
Mr. Ajit Sharma, AOR
Mr. Avijit Roy, AOR
Mr. D. L. Chidananda, AOR
Ms. Shalini Kaul, AOR
Mr. Sunil Kumar Sharma, AOR
Ms. Swati Ghildiyal, AOR
Ms. Neha Singh, Adv.
Mr. Siddharth Sharma, AOR
Mrs. Aishwrya Bhati, A.S.G.
Mrs. Archana Pathak Dave, A.S.G.
Ms. Ruchi Kohli, Sr. Adv.
Mr. Raj Bahadur Yadav, AOR
Mr. Gaurang Bhushan, Adv.
Ms. Suhasini Sen, Adv.
Mr. Baijnath Patel, Adv.
Mr. Uday Prakash Yadav, Adv.
Mr. Samir Ali Khan, AOR
Mr. Pranjal Sharma, Adv.
Mr. Kashif Irshad Khan Faridi, Adv.
Mr. Md. Arshad, Adv.
Ms. Eksha Sharma, Adv.
Mr. Sachin Jaysing Patil, Adv.
Mr. Geo Joseph, Adv.
Mr. Risvi Muhammed, Adv.
Mr. Sachin Patil, AOR
11
Mr. Nishant Awana, AOR
Mr. Rajiv Shankar Dvivedi, AOR
Mr. Sameer Singh, Adv.
Mr. S.k. Sarkar, Adv.
Mr. Bhushan, Adv.
Ms. Priya, Adv.
Ms. Snigdha Singh, Adv.
Ms. Sweta Singh, Adv.
Mr. Shubhranshu Padhi, AOR
Mr. Nishe Rajen Shonker, AOR
Mrs. Anu K Joy, Adv.
Mr. Alim Anvar, Adv.
Mr. Santhosh K, Adv.
Mrs. Devika A.l., Adv.
Mr. Nishit Agrawal, AOR
Mr. Shrey Kapoor, Adv.
Ms. Kanishka Mittal, Adv.
Mr. Krishna Ballabh Thakur, AOR
Ms. Madhavi Divan,, Adv.
Ms. Nina Nariman’, Adv.
Ms. Aruna Gupta, AOR
Mr. Ramesh Allanki, Adv.
Mr. Syed Ahmad Naqvi, Adv.
Mr. Yash Gupta, Adv.
Ms. Suryakjala Mummana, Adv.
Ms. Mamatha Ralla, Adv.
Ms. Nandita Biswas, Adv.
Ms. K. Enatoli Sema, AOR
Mr. Amit Kumar Singh, Adv.
Ms. Chubalemla Chang, Adv.
Mr. Prang Newmai, Adv.
Ms. Yanmi Phazang, Adv.
Mr. Shishir Deshpande, AOR
Mr. Yusuf, AOR
Mr. Agam Sharma , AOR
Mr. Fuzail Ahmad Ayyubi, AOR
Mrs. Pragya Baghel, AOR
Ms. Deepanwita Priyanka, AOR
Mr. Satyalipsu Ray, Adv.
Mr. Deepak Singh, Adv.
Ms. Priyal Sheth, Adv.
Mr. Raghvendra Kumar, AOR
12
Mr. Sravan Kumar Karanam, AOR
Ms. M. Harshini, Adv.
Ms. G. Sushmita, Adv.
Applicant-in-person, AOR
Mr. Anant Mann, AOR
Mr. Lakshmeesh S. Kamath, AOR
Mrs. Samriti Ahuja, Adv.
Ms. Aditi Prakash, Adv.
Mr. Vikas Kumar, AOR
Mr. Kedar R Seludkar, Adv.
Ms. Samiksha Jain, Adv.
Mr. Karan Gulwade, Adv.
Ms. Vidhanshi Kamalia, Adv.
Mr. Gaurav Khanna, AOR
Mr. Gopal Balwant Sathe, AOR
Mr. Sarvam Ritam Khare, AOR
Mr. Kushagra Sharma, Adv.
Mr. Akarsh Khare, Adv.
Mr. K. M. Nataraj, A.S.G.
Mr. Harish Pandey, Adv.
Ms. Indira Bhakar, Adv.
Mr. Anuj Srinivas Udupa, Adv.
Mr. Krishna Kant Dubey, Adv.
Mr. Piyush Beriwal, Adv.
Mr. Neeraj Kumar Sharma, Adv.
Ms. Mrinal Elker Mazumdar, Adv.
Mr. Shashwat Parihar, Adv.
Mr. Mukesh K Verma, Adv.
Mr. Vinayak Sharma, Adv.
Mr. Santosh Ramdurg, Adv.
Mr. Shreekant Neelappa Terdal, AOR
Ms. Sunieta Ojha, AOR
Mr. Dinesh Chandra Pandey, AOR
Mr. Saurabh Rajpal, AOR
Mr. Himinder Lal, AOR
Ms. Shruti Jose, AOR
Mr. Durgesh Ramchandra Gupta, AOR
Ms. Rangoli Seth, AOR
Mr. Kaushik Choudhury, AOR
Mr. Aravindh S., AOR
Ms. Jyotika Sharma, Adv.
Mr. Aman Gautam, Adv.
13
Mrs. Kirti Renu Mishra, AOR
Mr. Atul Sharma, AOR
Mr. Anirudh Sanganeria, AOR
Mr. Maninder Singh, Sr. Adv.
Mr. Shrey Kapoor, AOR
Mr. Nishit Agrawal, Adv.
Mr. Amardeep Singh, Adv.
Ms. Anne Mathew, AOR
Mr. Yash S. Vijay, AOR
Mr. Adarsh Kumar Tiwari, AOR
M/S. Trust Legal, AOR
Mr. Abhishek Atrey, AOR
Dr. Abhishek Atrey, Adv.
Ms. Ishita Bist, Adv.
Ms. Ambika Atrey, Adv.
Mr. Navneet Gupta, Adv.
Ms. Mrinal Gopal Elker, AOR
Mr. Dhaval Mehrotra, AOR
Mr. Ravindra Kumar, Sr. Adv.
Mr. Binay Kumar Das, AOR
Ms. Priyanka Das, Adv.
Ms. Neha Das, Adv.
Mr. Shivam Saksena, Adv.
Mr. Vikas Bharti, Adv.
Ms. Lakshmi N. Kaimal, AOR
Mr. Subhasish Mohanty, AOR
Mr Rahul Jain, AOR
Mr. Sabarish Subramanian, AOR
M/S. Karanjawala & Co., AOR
M/S. Khaitan & Co., AOR
Mr. Naveen Kumar, AOR
Mr. V. N. Raghupathy, AOR
M/S. D.s.k. Legal, AOR
Mr. Sanjay Parikh, Sr. Adv.
Ms. Shibani Ghosh, AOR
Ms. Parul Gupta, Adv.
Ms. Kritika, Adv.
Ms. Sohini Sanyal, Adv.
Mr. Chandra Bhushan Prasad, AOR
Mr. K.m Nataraj, A.S.G.
Mr. Shiv Mangal Sharma, A.A.G.
Mr. Saurabh Rajpal, Adv.
Mr. Amogh Bansal, Adv.
14
Ms. Nidhi Jaswal, AOR
Ms. Pallavi Langar, AOR
Mr. Pankaj Sharma, Adv.
Ms. Vidushi Pandey, Adv.
Mr. Subham Bahuguna, Adv.
Mr. Himanshu Kumar, Adv.
Mr. Rudranshu, Adv.
Mr. Rajeev Kumar Dubey, AOR
Mr. Rajeev Maheshwaranand Roy, AOR
Mr. Vaibhav Niti, AOR
M/S. Cyril Amarchand Mangaldas Aor, AOR
Mr. Sandeep Kumar Jha, AOR
Mr. Milind Kumar, AOR
Mr. Mohit Paul, AOR
Ms. Rashmi Nandakumar, AOR
Ms. Manika Tripathy, AOR
Ms. Ankita Sharma, AOR
Mr. Arjun D Singh, Adv.
Ms. Ishika Neogi, Adv.
Ms. Supreeta Sharanagouda, AOR
Mr. Sharanagouda Patil, Adv.
Mr. Yash S Tiwari, Adv.
Ms. Ranu Purohit , AOR
Ms. Dharitry Phookan, AOR
Ms. Adarsh Nain, AOR
Mr. Guntur Pramod Kumar, AOR
Ms. Aishwarya Bhati, A.S.G.
Ms. Ruchi Kohli, Adv.
Mr. Gaurang Bhushan, Adv.
Mr. Baijnath Patel, Adv.
Ms. Shivika Mehra, Adv.
Ms. Seema Bengani, Adv.
Mr. Arvind Kumar Sharma, Adv.
Mr. Amrish Kumar, AOR
Ms. Purnima Krishna, AOR
Mr. M.f.philip, Adv.
Mr. Togin M. Babichen, Adv.
Mr. Karamveer Singh Yadav, Adv.
Mrs. Aishwarya Bhati Ld, A.S.G.
Mrs. Ruchi Kohli, Sr. Adv.
Mr. Mukesh Kumar Maroria, AOR
Mr. Jagdish Chandra Solanki, Adv.
Mr. Suhasini Sen, Adv.
15
Mr. Gaurang Bhushan, Adv.
Dr. Surender Singh Hooda, AOR
Mr. Sunil Kumar Verma, AOR
Mr. Prakash Kumar Singh, AOR
Ms. Tanya Srivastava, AOR
Mr. Aniteja Sharma, AOR
Ms. Seita Vaidyalingam, AOR
Mr. Anando Mukherjee, AOR
Ms. Anzu. K. Varkey, AOR
Ms. Astha Sharma, AOR
Mr. T. R. B. Sivakumar, AOR
Mr. Sujit Kumar Mishra , AOR
Mr. Aldanish Rein, AOR
Mr. Kunal Mimani, AOR
Ms. Shraddha Chirania, Adv.
Mr. Shantanu Kumar, AOR
Mr. Manan Verma, AOR
Mr. Ekansh Mishra, AOR
Nishanth Patil, AOR
M/S. Venkat Palwai Law Associates, AOR
Mr. Ajay Marwah, AOR
Mr. Ravindra S. Garia, AOR
Mr. Karan Sharma, AOR
Ms. Sugandha Anand , AOR
Mr. Avijit Mani Tripathi, AOR
Mr. Deeptakirti Verma, AOR
Ms. Usha Nandini V., AOR
Mr. Avneesh Arputham, AOR
Mr. Ankit Sharma, Adv.
Dr. Arvind S. Avhad, AOR
Ms. Vanshaja Shukla, AOR
Mr. Chirag M. Shroff, AOR
Ms. Mayuri Raghuvanshi, AOR
Mr. Vivek Jain, AOR
Mr. Abhishek Saket, Adv.
Mr. Sudeep Kumar, AOR
Ms. Manisha, Adv.
Ms. Rupali, Adv.
Ms. Rani Mishra, AOR
16
Mr. Pukhrambam Ramesh Kumar, AOR
Mr. Karun Sharma, Adv.
Ms. Anupama Ngangom, Adv.
Ms. Rajkumari Divyasana, Adv.
Mr. Venkata Raghuvamsy D. , AOR
Ms. Swathi H. Prasad, AOR
Mr. Adeel Ahmed, AOR
Mrs. Sumita Ray, AOR
Ms. Disha Ray, Adv.
Mr. Anurag Kumar, Adv.
Mr. Kunal Narwal, Adv.
Ms. Vanshika Singh, Adv.
Mr. J.K. Gilda,Sr.Adv.
Mr. Harsh mehta,Adv.
Mr. Rishabh Sanchatgi,Adv.
Ms. Padma Priya,Adv.
Mr. Nishant Kumar,Adv.
Dr. Surender Singh Hooda, AOR
M/S. Parekh & Co., AOR
Mr. Neeraj Kumar Gupta, AOR
Mr. Tarun Johri, AOR
Mr. Avinash Kr. Lakhanpal, AOR
Mr. Sanjay Kapur, AOR
Mr. T. L. Garg, AOR
Mr. Shiv Prakash Pandey, AOR
Mr. Pranaya Kumar Mohapatra, AOR
Mr. Ashwani Kumar, AOR
Mrs. Rachana Joshi Issar, AOR
Mr. Harish Pandey, AOR
Mr. V. K. Verma, AOR
Mr. Prashant Chaudhary, AOR
Mrs. Rekha Pandey, AOR
Mr. Pravir Choudhary, AOR
Mr. Nikilesh Ramachandran, AOR
Ms. Prerna Mehta, AOR
Mr. Sunil Kumar Jain, AOR
Mr. Ravi Kumar Tomar, AOR
Ms. Aishwarya Bhati, A.S.G.
Mr. Gurmeet Singh Makker, AOR
Mr. Mukesh Verma - A, Adv.
Mr. Bhuvan Kapoor, Adv.
Mr. Raman Yadav, Adv.
Mr. Shantnu Sharma, Adv.
Ms. Chitrangda Rastravara, Adv.
Mr. Rohan Gupta, Adv.
Mr. Tejaswi Kumar Pradhan, AOR
17
Mr. P. Parmeswaran, AOR
Mr. Gunnam Venkateswara Rao, AOR
Mr. Abhay Kumar, AOR
Mr. Devendra Singh, AOR
Mr. A. Venayagam Balan, AOR
Mr. Praveen Swarup, AOR
Mr. Sanjiv Sen, Sr. Adv.
Mr. Praveen Swarup, Adv.
Mr. Rohit Swarup, Adv.
Mr. Devesh Maurya, Adv.
Mr. Ajay Bansal, Adv.
Mr. Saurabh Rohilla, Adv.
Mr. Ravi Kumar, Adv.
Ms. Binu Tamta, AOR
Mr. Shekhar Kumar, AOR
Mrs. Anil Katiyar, AOR
Ms. Anu Gupta, AOR
Ms. Manju Jetley, AOR
Ms. Sharmila Upadhyay, AOR
Mr. Pawan R Upadhyay, Adv.
Mrs. Sarvjit Pratap Singh, Adv.
Mr. Satish Aggarwal, AOR
Ms. Roopa Paul, Adv.
Mr. Parveen Paul, Adv.
Ms. Amita Dhiman, Adv.
Mr. Roshan Singh Thakur, Adv.
Mr. Satyendra Kumar, AOR
Mr. Ajit Sharma, AOR
Mr. Suresh Chandra Tripathy, AOR
Mr. Md. Farman, AOR
Ms. Ruby Singh Ahuja, AOR
Mr. Sudhir Naagar, AOR
Mr. Venkateswara Rao Anumolu, AOR
Mr. Abhijit Sengupta, AOR
Mr. Paras Chauhan, Adv.
Mr. N.maylsamy, Adv.
Ms. Kuheli Mitra, Adv.
Mr. Balmiki Prasad, Adv.
Mr. Birendra Kumar, Adv.
Mr. Raj Kamal, AOR
Mr. Himinder Lal, AOR
Ms. Rukhsana Choudhury, AOR
Mr. Harsh V. Surana, AOR
Ms. Pratibha Jain, AOR
18
Mr. Ajay Pal, AOR
M/S. Devasa & Co., AOR
Mr. Shekhar G Devasa, Sr. Adv.
Mr. Manish Tiwari, Adv.
Mrs. Thashmitha Muthanna, Adv.
Mr. Shiashi Bhushan Nagar, Adv.
Ms. Astha Sharma, AOR
Mrs. Aishwarya Bhati, A.S.G.
Suhashini Sen, Adv.
Rajat Nair, Adv.
Ruchi Kohli, Adv.
B.k.satija, Adv.
Shagun Thakur, Adv.
Chitrangda Rastravara, Adv.
Chinmayee Chandra, Adv.
Dr. N. Visakamurthy, AOR
Mr. Ajay Vikram Singh, AOR
Mrs. Priyanka Singh, Adv.
Mr. M Aamir Faiyaz, Adv.
Ms. Anushka Rajora, Adv.
Mr. Ajay Kumar Singh, AOR
Ms. Akriti Chaubey , AOR
Mr. Dhananjay Garg, AOR
Ms. B. Vijayalakshmi Menon, AOR
Mr. Nishit Agrawal, AOR
Ms. Rakhi Ray, AOR
Ms. Manika Tripathy, AOR
Mr. Mayank Aggarwal, AOR
Mr. Jasmeet Singh, AOR
Mr. Rahul Narayan, AOR
Mr. Gaurav Goel, AOR
Mr. Umesh Kumar Khaitan, AOR
Ms. Vanita Bhargava, AOR
Mr. Amit Kumar Singh, AOR
Ms. K. Enatoli Sema, Adv.
Ms. Chubalemla Chang, Adv.
Mr. Prang Newmai, Adv.
Mr. Anando Mukherjee, AOR
Mr. Lokesh Sinhal, Sr. A.A.G.
Mr. B.k. Satija, A.A.G.
Mr. Rakesh Kumar Mudgal, A.A.G.
Mr. Akshay Amritanshu, AOR
Mr. Rahul Khurana, Adv.
Mr. Nikunj Gupta, Adv.
19
Ms. Aakanksha, Adv.
Ms. Ishika Gupta, Adv.
Mr. Sarthak Arya, Adv.
Ms. Drishti Rawal, Adv.
Mr. Sarthak Srivastava, Adv.
Mr. Mayur Goyal, Adv.
Ms. Richa Verma, Adv.
Ms. Seema Sindhu, Adv.
Ms. Kirti, Adv.
Mr. Abhishek Chand, Adv.
Mr. Deepak Vashisht, Adv.
Mr. T. Mahipal, AOR
Mr. Rajat Joseph, AOR
Ms. Firdouse Qutb Wani, AOR
Mr. Kamal Mohan Gupta, AOR
Mr. Sunny Choudhary, AOR
Mr. D. K. Devesh, AOR
Mr. Kailas Bajirao Autade, AOR
Mr. Anand Varma, AOR
Mr. Arvind Kumar Sharma, AOR
Mr. S. S. Shroff, AOR
Mr. Prithu Garg, AOR
Mr. Krishnanand Pandeya, AOR
Ms. Neha Sharma, AOR
Mr. Smarhar Singh, AOR
Ms. Shweta Kumari, Adv.
Mr. Dhananjaya Kumar Tyagi, Adv.
Mr. Mohd Asim, Adv.
Mr. Pankaj Prakash, Adv.
Mr. Manoj Kumar, Adv.
Mr. Jai Krishna Singh, Adv.
Mr. Abhinav Agrawal, AOR
Mr. Avadh Bihari Kaushik, AOR
Mr. Shekhar Prit Jha, AOR
Mr. Rameshwar Prasad Goyal, AOR
Mrs. Gargi Khanna, AOR
Mr. Somnath Mukherjee, AOR
Mr. Sanjay Upadhyay, Sr. Adv.
Ms. Mayuri Raghuvanshi, AOR
Mr. Shubham Upadhyay, Adv.
Mr. Vyom Raghuvanshi, Adv.
Ms. Akanksha Rathore, Adv.
Mr. Surya Gupta, Adv.
Mr. Saurabh Mishra, AOR
Mr. Shrimay Mishra, Adv.
Mr. Abhinav Pandey, Adv.
20
Mr. Siddhartha Chowdhury, AOR
Dr. L. S. Chaudhary, Adv.
Dr. Ajay Chaudhary, Adv.
Mr. D.s. Chaudhary, Adv.
Mr. Parambir Singh, Adv.
Mr. Vishesh Kumar, Adv.
Ms. Vinita, Adv.
Ms. Monika Chaudhary, Adv.
Mr. Bharat chaudhary, Adv.
Mr. Sanjeev Malhotra, AOR
Mr. Amarjit Singh Bedi, AOR
Mr. Vishnu Sharma, AOR
Mr. Vivek Narayan Sharma, AOR
Mr. Ravindra Kumar, Sr. Adv.
Mr. Binay Kumar Das, AOR
Ms. Priyanka Das, Adv.
Ms. Neha Das, Adv.
Mr. Shivam Saksena, Adv.
Mr. Vikas Bharti, Adv.
Mr. Guntur Pramod Kumar, AOR
Mr. Abinash Kumar Mishra, AOR
Ms. Nidhi Mohan Parashar, AOR
Mr. Purna Chandra Patnaik, AOR
Mr. Ramesh Kumar Mishra, AOR
Mr. Arvind Gupta, AOR
Dr. Arvind S. Avhad, AOR
Ms. Madhu Sikri, AOR
Mr. Sanjeev Dubey, Sr. Adv.
Mr. Sharkh Khan, Adv.
Mr. K. V. Mohan, AOR
Ms. Tanya Verma, Adv.
Mr. Arjun Garg, AOR
Mr. Shrey Kapoor , AOR
Mr. Vivek Gupta, AOR
Mr. Karunakar Mahalik, AOR
Mr. Yoginder Handoo, AOR
Mr. Ambhoj Kumar Sinha, AOR
Ms. Binu Tamta, AOR
Mrs. Rani Chhabra, AOR
Mr. Vishnu Kant, AOR
Mr. V. N. Raghupathy, AOR
Mr. E. C. Agrawala, AOR
Mr. A. Raghunath, AOR
Mr. Prakash Ranjan Nayak, AOR
Mr. Tejaswi Kumar Pradhan, AOR
Mr. R. C. Kohli, AOR
21
Mr. T. V. George, AOR
Ms. Smita Maan, AOR
Mr. Tarun Gupta, AOR
Mr. Abhinav Shrivastava, AOR
Ms. Gauraan, AOR
Mr. Prashant Bhushan, AOR
Mr. Alok Gupta, AOR
Ms. Sharmila Upadhyay, AOR
Mr. Pawan R Upadhyay, Adv.
Mrs. Sarvjit Pratap Singh, Adv.
D S Mehra, AOR
M/S. Mitter & Mitter Co., AOR
Mr. Yashraj Singh Deora, Sr. Adv.
Ms. Anupama Dhurve, Adv.
Mr. Priyesh Mohan Srivastava, Adv.
Mr. Sriram Krishna, Adv.
Mr. Bimlesh Kumar Singh, AOR
Ms. Pallavi Tayal, AOR
Mr. Vivek Narayan Sharma, AOR
Mr. Vinayak Sharma, Standing Counsel, Adv.
Mr. Ravinder Kumar Yadav, AOR
Mr. Yashwardhan Shah, Adv.
M/s Unuc Legal Llp, AOR
Mr. Pawan R Upadhyay, Adv.
Mrs. Sharmila Upadhyay, Adv.
Mr. Sarvjit Pratap Singh, Adv.
Mr. Raj Bahadur Yadav, AOR
Mr. Kiran Kumar Patra, AOR
Mr. Rajesh Kumar Chaurasia, AOR
Ms. Richa Kapoor, AOR
Mr. Akshay Verma, AOR
Ms. Malvika Kapila, AOR
M/S. Karanjawala & Co., AOR
Mr. Anand Mishra, AOR
Mr. Dinesh Chandra Pandey, AOR
Mr. Chanchal Kumar Ganguli, AOR
Dr. Surender Singh Hooda, AOR
Mr. Siddharth Sengar, Adv.
Mr. Shantanu Krishna, AOR
Ms. Vaishnavi Srivastava, Adv.
Mr. Ekansh Mishra, AOR
22
Mrs. Aishwarya Bhati Ld, A.S.G.
Mr. Mukesh Kumar Maroria, AOR
Mr. Jagdish Chandra, Adv.
Mr. Rajesh Kumar Singh, Adv.
Mr. Rajat Nair, Adv.
Ms. Suhasini Sen, Adv.
Mr. Navnajay Mahapatra, Adv.
Mr. T.s. Sabarish, Adv.
Mr. Madhav Sinhal, Adv.
Ms. Sunanda Shukla, Adv.
Mr. K.m. Nataraj Ld, A.S.G.
Mr. A. Sirajudeen, Adv.
Mr. P.v. Yogeswaran, Adv.
Mr. Sharath Nambiar, Adv.
Mr. B.k. Satija, Adv.
Ms. Shradha Deshmukh, Adv.
Mr. Chitransh Sharma, Adv.
Mr. Sarthak Karol, Adv.
Mr. Kailash Prashad Pandey, AOR
Mr. Varun Varma, Adv.
Mr. Amit Kumar Chawla, Adv.
Mr. Hitesh Kumar Sharma, Adv.
Mr. Akhileshwar Jha, Adv.
Mr. Kailash Parsad Pandey, Adv.
Mr. Mahi Pal Singh, Adv.
Mr. Supriya, Adv.
Mr. Chaman Sharma, Adv.
Mr. Narendra Pal Sharma, Adv.
Mr. Saurabh Kumar Solanki, Adv.
Ms. Manisha Chawla, Adv.
Ms. Niharika Dwivedi, Adv.
Ms. Swati Vishan, Adv.
Mr. Anupam Kumar, Adv.
Mr. Lalit Dixit, Adv.
Mr. Ashwani Kumar, Adv.
Mr. Shreya Jha, Adv.
Mr. Ishank Ranjan, Adv.
Mr. Prakhar Shukla, Adv.
Mr. Honey Sharma, Adv.
Mr. Sanjeev Kumar, Adv.
Mr. Ashok Anand, AOR
Mr. Ejaz Maqbool, AOR
Ms. Rooh-e-hina Dua, AOR
Mr. Haresh Raichura, AOR
Ms. Shagun Matta, AOR
Samir Malik, AOR
Mr. Krishna Pal Singh, AOR
Ms. Aishwarya Bhati, A.S.G.
Mr. Rajesh Kr.singh, Adv.
Mr. Rajat Nair, Adv.
23
Mr. Navanjay Mahapatra, Adv.
Ms. Suhasini Sain, Adv.
Mr. Annirudh Sharma-ii, Adv.
Mr. Sabarish Subramanian, Adv.
Mr. Sudarshan Lamba, AOR
Mr. Ilin Saraswat, Adv.
Mrs. Ilma Saifi, Adv.
Mrs. Poonam Seth, Adv.
Mrs. Anita Rani Sharma, Adv.
Mr. M. M. Kashyap, AOR
Ms. K. V. Bharathi Upadhyaya, AOR
Mr. Sufyan Hasan, Adv.
Ms. Pritama, Adv.
Ms. Shaivani Gupta, Adv.
Ms. D Poornima, Adv.
Dr. Sunita, Adv.
Ms. Hema Malik, Adv.
Ms. Udita Singh, AOR
Ms. Anuradha Mutatkar, AOR
Mr. Chirag M. Shroff, AOR
Mr. Shyam D. Nandan, AOR
Mrs. Priya Puri, AOR
Intervenor-in-person, AOR
Mr. Rakesh Mishra, AOR
Mr. Milind Kumar, AOR
Mr. Rajivkumar, AOR
Mr. Anurag Singh, Adv.
Mr. Manoj K. Mishra, AOR
Mr. Umesh Dubey, Adv.
Ms. Madhulika, Adv.
Mr. Anand Kumar Rai, Adv.
Mr. Radeesh Kumar Mt, Adv.
Mr. Amulya Dev Mishra, Adv.
Ms. Aishwarya Bhati, A.S.G.
Mrs. Suhasini Sen, Adv.
Mr. Rajesh Kumar Singh, Adv.
Mr. Rajat Nair, Adv.
Mr. T S Sabarish, Adv.
Mr. Navanjay Mahapatra, Adv.
Mr. Annirudh Sharma - Ii, Adv.
Mr. Amrish Kumar, AOR
Ms. Supriya Juneja, AOR
Mr. Anand Shankar, AOR
24
Mr. Zeeshan Diwan , AOR
Mr. Abhas Kumar, AOR
M/S. M. V. Kini & Associates, AOR
Mr. G.S. Makker, Advocate
Mr. S.N. Terdal, Advocate
Dr. N. Visakamurthy, Advocate
Ms. Hemantika Wahi, Adv.
Mr. Amit Kumar, Adv.
Mr. Shashi B. Upadhyay, Adv.
Mr. E.M.S. Aman, Adv.
Mr. Surya Kant, Adv.
M/S. J.S. Wad And Co.,
Ms. Madhu Sikri, Adv.
Mr. Ashok K. Mahajan, Adv.
Ms. Sumita Ray, Adv.
Mr. Sri Pal Singh, Adv.
Ms. Jyoti Mendiratta, Adv.
Mr. Kamal Mohan Gupta, Adv.
Dr. Monika Gusain, Adv.
Ms. Diksha Rai, Adv.
Mr. Tarun Gupta, Adv.
Ms. Ruchi Kohli, Adv.
Ms. Sumita Hazarika, Adv.
Ms. Sandhya Goswami, Adv.
Ms. Shobha, Adv.
Mr. V. Balachandran, Adv.
Mr. Anil Nag, Adv.
Mr. Praveen Jain, Adv.
Mr. K. Rajeev, Adv.
Mr. S.K. Sinha, Adv.
Ms. Binu Tamta, Adv.
Mr. Sarad Kumar Singhania, Adv.
Group Captain Karan Singh Bhati, Adv.
Ms. Aruna Gupta, Adv.
Mr. Naveen Chawla, Adv.
Ms. A. Sumathi, Adv.
Mr. Syed Mehdi Imam, Adv.
Ms. Aishwarya Bhati, Adv.
Ms. Suruchi Aggarwal, Adv.
Mr. Satya Mitra, Adv.
Mr. Aruneshwar Gupta, Adv.
Ms. Sakshi Kakkar, Adv.
Ms. Aruna Gupta, Adv.
Ms. Nidhi Jaswal, Adv.
Ms. Aruna Gupta, Adv.
Ms. Nidhi Jaswal, Adv.
M/S. Hooda & Co., Aor
Mr. K. Paarivendhan, Adv.
Ms. Aruna Gupta, Adv.
Mr. Sandeep Kr. Jha, Adv.
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Ms. Aruna Gupta, Adv.
Mr. Sandeep Kumar Jha, Adv.
Ms. Aruna Gupta, Adv.
Mr. Sandeep Kumar Jha, Adv.
Ms. Aruna Gupta, Adv.
Mr. Chandra Bhushan Prasad, Adv.
Mr. Shrey Kapoor,Adv.
Mr. G.S. Makker, Adv.
Mr. Amrish Kumar, Adv.
Ms. Anil Katiyar, Adv.
Mr. Raj Bahadur Yadav, Adv.
Mr. Sanjay Kumar Visen, Adv.
Ms. Monika Gusain, Adv.
Ms. Binu Tamta, Adv.
M/S Mitter And Mitter And Co., Adv.
Mr. Shekhar Kumar, Adv.
Mr. M.C. Dhingra, Adv.
Mr. Vishwajit Singh, Adv.
Mr. Yashpal Singh Deora, Adv.
Mr. Pravir Chaudhary, Adv.
Mr. R.C. Kohli, Adv.
Mr. T.V. George, Adv.
Ms. Sharmila Upadhyay, Adv.
Mr. Ambhoj Kumar Sinha, Adv.
Ms. Madhu Sikri, Adv.
Mr. Binay Kumar Das, Adv.
Mr. Somnath Mukherjee, Adv.
Mr. Ajit Sharma, Adv.
Mr. Arun Kumar Beriwal, Adv.
Ms. Kaveeta Wadia, Adv.
Mr. Krishnanand Pandey, Adv.
Mr. Kamal Mohan Gupta, Adv.
Mr. Umesh U. Khaitan, Adv.
Applicant In Person, Adv.
Ms. Vijaylakshmi Menon, Adv.
Mr. Ajay Pal, Adv.
Mr. Manoj Kr. Mishra, Adv.
Mr. Satyendra Kumar, Adv.
Ms. S. Janani, Adv.
Mr. Tejaswi Kr. Pradhan, Adv.
Mr. Devashish Bharuka, Adv.
Ms. Anuradha Mutatkar, Adv.
Mr. Haresh Raichura, Adv.
Dr. Surender Singh Hooda, Adv.
Ms. Kiran Kr. Patra, Adv.
Mr. Naveen R. Nath, Adv.
Ms. Shobha, Adv.
26
Mr. V.K. Verma, Adv.
Ms. Prerna Mehta, Adv.
Mr. K.V. Mohan, Adv.
Mr. Guntur Pramod Kumar, Adv.
Ms. Mayuri Raghuvanshi, Adv.
Mr. Sunny Choudhary, Adv.
Mr. Tarun Gupta, Adv.
Mr. Kaushal Yadav, Adv.
Mr. A. Karthik, Advocates, Aor
Ms. Shibani Ghosh, Adv.
M/S. Trust Legal, Aor
Mr. Manan Verma, Adv.
Mr. G.S. Makker, Adv.
Mr. Amrish Kumar, Adv.
Ms. Anil Katiyar, Adv.
Mr. Raj Bahadur Yadav, Adv.
Mr. Sanjay Kumar Visen, Adv.
Ms. Monika Gusain, Adv.
Ms. Binu Tamta, Adv.
M/S Mitter And Mitter And Co., Aor
Mr. Shekhar Kumar, Adv.
Mr. M.C. Dhingra, Adv.
Mr. Vishwajit Singh, Adv.
Mr. Yashpal Singh Deora, Adv.
Mr. Pravir Chaudhary, Adv.
Mr. R.C. Kohli, Adv.
Mr. T.V. George, Adv.
Ms. Sharmila Upadhyay, Adv.
Mr. Ambhoj Kumar Sinha, Adv.
Ms. Madhu Sikri, Adv.
Mr. Binay Kumar Das, Adv.
Mr. Somnath Mukherjee, Adv.
Mr. Ajit Sharma, Adv.
Mr. Arun Kumar Beriwal, Adv.
Ms. Kaveeta Wadia, Adv.
Mr. Krishnanand Pandey, Adv.
Mr. Kamal Mohan Gupta, Adv.
Mr. Umesh U. Khaitan, Aor
Applicant In Person
Ms. Vijaylakshmi Menon, Adv.
Mr. Ajay Pal, Adv.
Mr. Manoj Kr. Mishra, Adv.
Mr. Satyendra Kumar, Adv.
Ms. S. Janani, Adv.
Mr. Tejaswi Kr. Pradhan, Adv.
Mr. Devashish Bharuka, Adv.
Ms. Anuradha Mutatkar, Adv.
Mr. Haresh Raichura, Adv.
Dr. Surender Singh Hooda, Adv.
Ms. Kiran Kr. Patra, Adv.
Mr. Naveen R. Nath, Adv.
Ms. Shobha, Adv.
27
Mr. V.K. Verma, Adv.
Ms. Prerna Mehta, Adv.
Mr. K.V. Mohan, Adv.
Mr. Guntur Pramod Kumar , Adv.
Ms. Mayuri Raghuvanshi, Adv.
Mr. Sunny Choudhary, Adv.
Mr. Tarun Gupta, Adv.
Mr. Kaushal Yadav, Adv.
Mr. A. Karthik, Adv.
Mr. Sanjeev Malhotra, Adv.
Ms. Shagun Matta, Adv.
Mr. K.V. Bharathi Upadhyaya, Adv.
Mr. Praveen Swarup, Adv.
Mr. V.N. Raghupathy, Adv.
Mr. Rajat Singh, Adv.
Mr. Rajesh Aggarwal, Advocates
UPON hearing the counsel, the Court made the following
O R D E R
I.A. NO.105701 OF 2024 (CEC REPORT NO.03/2024) in W.P.(C) NO.202/95 IN RE : ISSUE RELATING TO DEFINITION OF ARAVALI HILLS AND RANGES
1. Heard Mr. K. Parameshwar, learned Amicus Curiae, Ms. Aishwarya Bhati, learned Additional Solicitor General of India appearing for the Ministry of Environment, Forest and Climate Change, Shri Balbir Singh, learned senior counsel appearing for the State of Haryana and Shri K.M. Natraj, learned Additional Solicitor General appearing for the State of Rajasthan, at length.
2. Hearing concluded.
3. Judgment reserved.
REST OF THE MATTERS Not taken up.
(NARENDRA PRASAD) (ANJU KAPOOR)
DEPUTY REGISTRAR ASSISTANT REGISTRAR
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