Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 115] [Entire Act] Bombay Presidency - Subsection Section 115(c) in The Bombay Forest Rules, 1942 (c)settle all matters in which any difference of opinion arises between the Forest Department and any other department;
