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Calcutta High Court (Appellete Side)

Uttar Kolkata Sanhati Sporting Club & ... vs Timir Baran Hatai & Ors on 31 October, 2025

Author: Debangsu Basak

Bench: Debangsu Basak

DL-12

31.10.2025
                               MAT 1855 of 2025
Court No.26
                                      With
(AD)
                             IA No.: CAN 1 of 2025

                  Uttar Kolkata Sanhati Sporting Club & Anr.
                                     Vs.
                           Timir Baran Hatai & Ors.

              Mr. Anirban Mitra, Advocate
              Mr. Amit Halder, Advocate
              Ms. Madhumita Sadhukhan, Advocate
                                     ... for the appellants.



                1. Appellants will serve a copy of the memorandum

                   of appeal along with the stay application upon the

                   respondents.

2. List the appeal on November 17, 2025.

(Debangsu Basak, J.) (Md. Shabbar Rashidi, J.)