Calcutta High Court (Appellete Side)
Uttar Kolkata Sanhati Sporting Club & ... vs Timir Baran Hatai & Ors on 31 October, 2025
Author: Debangsu Basak
Bench: Debangsu Basak
DL-12
31.10.2025
MAT 1855 of 2025
Court No.26
With
(AD)
IA No.: CAN 1 of 2025
Uttar Kolkata Sanhati Sporting Club & Anr.
Vs.
Timir Baran Hatai & Ors.
Mr. Anirban Mitra, Advocate
Mr. Amit Halder, Advocate
Ms. Madhumita Sadhukhan, Advocate
... for the appellants.
1. Appellants will serve a copy of the memorandum
of appeal along with the stay application upon the
respondents.
2. List the appeal on November 17, 2025.
(Debangsu Basak, J.) (Md. Shabbar Rashidi, J.)