Jammu & Kashmir High Court
M/S Apsara Wood Industries Pvt. Ltd. & ... vs U O I & Ors on 13 October, 2023
Bench: Sanjeev Kumar, Mohan Lal
Sr. No. 17
HIGH COURT OF JAMMU & KASHMIR AND LADAKH
AT JAMMU
WP (C) No. 417/2023
CM No. 1012/2023
M/S Apsara Wood Industries Pvt. Ltd. & Anr. .....Applicant(s)/Petitioner(s)
Through :- None
v/s
U O I & Ors. .....Respondent(s)
Through :- Mr. Rohan Nanda, CGSC
CORAM: HON'BLE MR. JUSTICE SANJEEV KUMAR, JUDGE
HON'BLE MR. JUSTICE MOHAN LAL, JUDGE
ORDER
13.10.2023 None for the petitioners.
Mr. Rohan Nanda, learned CGSC prays for and is granted four weeks' time to file response to the petition.
List on 15.11.2023.
(Mohan Lal) (Sanjeev Kumar)
Judge Judge
JAMMU
13.10.2023
Manan