Jammu & Kashmir High Court
Mohd Rafiq vs State Of J&K; And Anr on 28 December, 2018
Author: Sanjay Kumar Gupta
Bench: Sanjay Kumar Gupta
HIGH COURT OF JAMMU & KASHMIR
AT JAMMU
BA No. 129/2018
IA No.1/2018
Date of order: 28.12.2018
Mohd Rafiq vs State of J&K and anr
Coram:
Hon'ble Mr. Justice Sanjay Kumar Gupta, Judge
Appearing counsel:
For petitioner/appellant (s) : Ms. Zainab Shamas Watali, Advocate
For respondent(s) : Mr. Suneel Malhotra, GA
As requested, list on 31.12.2018.
(Sanjay Kumar Gupta) Judge Jammu:
28.12.2018 Vijay