Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 2]

Jammu & Kashmir High Court

Mohd Rafiq vs State Of J&K; And Anr on 28 December, 2018

Author: Sanjay Kumar Gupta

Bench: Sanjay Kumar Gupta

                  HIGH COURT OF JAMMU & KASHMIR
                          AT JAMMU

BA No. 129/2018
IA No.1/2018


                                                       Date of order: 28.12.2018
Mohd Rafiq                               vs                    State of J&K and anr
Coram:
     Hon'ble Mr. Justice Sanjay Kumar Gupta, Judge
Appearing counsel:
For petitioner/appellant (s)       :   Ms. Zainab Shamas Watali, Advocate
For respondent(s)              :       Mr. Suneel Malhotra, GA

As requested, list on 31.12.2018.

(Sanjay Kumar Gupta) Judge Jammu:

28.12.2018 Vijay