Punjab-Haryana High Court
Jeet Singh vs Gursewak Singh And Others on 12 August, 2014
Author: Rakesh Kumar Jain
Bench: Rakesh Kumar Jain
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
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CR No.1276 of 2012
Date of Decision: 12.08.2014
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Jeet Singh
. . . .Petitioner
Versus
Gursewak Singh and others
. . . . Respondents
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CORAM: HON'BLE MR.JUSTICE RAKESH KUMAR JAIN
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Present: Mr.A.P. Kaushal, Advocate,
for the petitioner.
Mr.J.S. Brar, Advocate,
for the respondents.
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RAKESH KUMAR JAIN, J. (ORAL)
Learned counsel for the petitioner prays for withdrawal of the petition with liberty to avail appropriate remedy in accordance with law.
Dismissed as withdrawn.
(RAKESH KUMAR JAIN) 12.08.2014 JUDGE Vivek Pahwa Vivek 2014.08.13 17:14 I attest to the accuracy and integrity of this document