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Supreme Court - Daily Orders

Mohinder Singh (Since Deceased) Thr His ... vs Gobinder Singh (Since Deceased) Thr His ... on 28 October, 2016

Bench: Madan B. Lokur, Adarsh Kumar Goel

     ITEM NO.19                                 COURT NO.7                SECTION IVB

                                     S U P R E M E C O U R T O F      I N D I A
                                             RECORD OF PROCEEDINGS

               Petition(s) for Special Leave to Appeal (C)......CC 20195/2016

     (Arising out of impugned final judgment and order dated 21/11/2014
     in CM No. 16964/2013 in CR No. 3047/1999 passed by the High Court
     of Punjab & Haryana at Chandigarh)

     MOHINDER SINGH (SINCE DECEASED) THR HIS LRS.                          Petitioner(s)

                                                       VERSUS

     GOBINDER SINGH (SINCE DECEASED) THR HIS LRS.                          Respondent(s)

     (with appln. (s) for c/delay in filing SLP and c/delay in refiling
     SLP)

     Date : 28/10/2016 This petition was called on for hearing today.

     CORAM :
                            HON'BLE MR. JUSTICE MADAN B. LOKUR
                            HON'BLE MR. JUSTICE ADARSH KUMAR GOEL

     For Petitioner(s)                   Mr.   Rakesh Kumar, Adv.
                                         Ms.   Preeti Kashyap, adv.
                                         Mr.   P.K. Sachdeva, Adv.
                                         Mr.   Saurabh Mishra, AOR


     For Respondent(s)


                          UPON hearing the counsel the Court made the following
                                                O R D E R

The special leave petition is dismissed on the ground of delay.



                          (SANJAY KUMAR-I)                            (JASWINDER KAUR)
                             AR-CUM-PS                                  COURT MASTER


Signature Not Verified

Digitally signed by
SANJAY KUMAR
Date: 2016.10.28
16:36:13 IST
Reason: