Supreme Court - Daily Orders
Mohinder Singh (Since Deceased) Thr His ... vs Gobinder Singh (Since Deceased) Thr His ... on 28 October, 2016
Bench: Madan B. Lokur, Adarsh Kumar Goel
ITEM NO.19 COURT NO.7 SECTION IVB
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)......CC 20195/2016
(Arising out of impugned final judgment and order dated 21/11/2014
in CM No. 16964/2013 in CR No. 3047/1999 passed by the High Court
of Punjab & Haryana at Chandigarh)
MOHINDER SINGH (SINCE DECEASED) THR HIS LRS. Petitioner(s)
VERSUS
GOBINDER SINGH (SINCE DECEASED) THR HIS LRS. Respondent(s)
(with appln. (s) for c/delay in filing SLP and c/delay in refiling
SLP)
Date : 28/10/2016 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE MADAN B. LOKUR
HON'BLE MR. JUSTICE ADARSH KUMAR GOEL
For Petitioner(s) Mr. Rakesh Kumar, Adv.
Ms. Preeti Kashyap, adv.
Mr. P.K. Sachdeva, Adv.
Mr. Saurabh Mishra, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
The special leave petition is dismissed on the ground of delay.
(SANJAY KUMAR-I) (JASWINDER KAUR)
AR-CUM-PS COURT MASTER
Signature Not Verified
Digitally signed by
SANJAY KUMAR
Date: 2016.10.28
16:36:13 IST
Reason: