Bombay High Court
Satesh H. Chandiramani vs Sadashiv Namdeo Kharabi And Anr on 11 February, 2023
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1 215-Apeal-242-2009.doc
SHUBHAM PRAVINRAO
PRAVINRAO Date:
2023.02.23
10:35:03
+0530
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BEFORE THE NATIONAL LOK ADALAT
CRIMINAL APPELLATE JURISDICTION
APPEAL NO. 242 OF 2009
Satesh H. Chandiramani ......Appellant
Vs.
Sadashiv Namdeo Kharabi & Anr. ......Respondents
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None for the Appellant.
Ms. M. R. Tidke, APP for State.
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CORAM : ARIF S. DOCTOR, J.
(HEAD OF THE PANEL) D. A. DESHPANDE, O.S.D. (LEGAL AND RESEARCH), MEMBER D. V. KUTE, DEPUTY REGISTRAR (PERSONNEL), MEMBER DATE : 11th FEBRUARY, 2023 P.C.:-
1. None for the Appellant.
2. Place the matter before regular Court.
(D. V. KUTE) (D. A. DESHPANDE) (ARIF S. DOCTOR, J.) MEMBER MEMBER HEAD OF THE PANEL Shubham Muley 1/1 ::: Uploaded on - 23/02/2023 ::: Downloaded on - 04/06/2023 04:31:44 :::