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Madhya Pradesh High Court

Gona Bai vs Deshraj Singh Yadav on 27 October, 2023

Author: Avanindra Kumar Singh

Bench: Avanindra Kumar Singh

                                                      1
                           IN    THE    HIGH COURT OF MADHYA PRADESH
                                              AT GWALIOR
                                                   BEFORE
                                HON'BLE SHRI JUSTICE AVANINDRA KUMAR SINGH
                                          ON THE 27 th OF OCTOBER, 2023
                                          SECOND APPEAL No. 321 of 2020

                          BETWEEN:-
                          1.    GONA BAI W/O LATE SHRI MANGAL SINGH
                                YADAV, AGED ABOUT 77 YEARS, R/O VILLAGE
                                KARMAI    TEHSIL   CHANDERI    DISTRICT
                                ASHOKNAGAR (MADHYA PRADESH)

                          2.    MALKHAN SINGH S/O LATE SHRI MANGAL
                                SINGH, AGED ABOUT 54 YEARS, R/O VILLAGE
                                KARMAI    TEHSIL  CHANDERI     DISTRICT
                                ASHOKNAGAR (MADHYA PRADESH)

                          3.    SHRIRAM YADAV S/O LATE SHRI MANGAL
                                SINGH, AGED ABOUT 52 YEARS, R/O VILLAGE
                                KARMAI    TEHSIL  CHANDERI     DISTRICT
                                ASHOKNAGAR (MADHYA PRADESH)

                          4.    SAKHI BAI D/O LATE SHRI MANGAL SINGH
                                YADAV, AGED ABOUT 55 YEARS, R/O VILLAGE
                                KARMAI    TEHSIL   CHANDERI    DISTRICT
                                ASHOKNAGAR (MADHYA PRADESH)

                                                                           .....APPELLANTS
                          (NONE FOR THE APPELLANTS)

                          AND
                          1.    DESHRAJ SINGH YADAV S/O SHRI DILIP SINGH
                                YADAV, AGED ABOUT 75 YEARS, R/O VILLAGE
                                KARMAI    TEHSIL   CHANDERI     DISTRICT
                                ASHOKNAGAR (MADHYA PRADESH)

                          2.    RAM SINGH YADAV S/O BHAWANI SINGH YADAV,
                                AGED ABOUT 49 YEARS, R/O VILLAGE KARMAI
                                TEHSIL CHANDERI DISTRICT ASHOKNAGAR
                                (MADHYA PRADESH)

                          3.    MOHAN SIGNH YADAV S/O BHAWANI SINGH
                                YADAV, AGED ABOUT 46 YEARS, R/O VILLAGE
                                KARMAI    TEHSIL   CHANDERI    DISTRICT
Signature Not Verified
Signed by: ADNAN HUSAIN
ANSARI
Signing time: 28-Oct-23
1:54:14 PM
                                                       2
                                  ASHOKNAGAR (MADHYA PRADESH)

                          4.      SIYABAI W/O BHAWANI SINGH YADAV, AGED
                                  ABOUT 67 YEARS, R/O VILLAGE KARMAI TEHSIL
                                  CHANDERI DISTRICT ASHOKNAGAR (MADHYA
                                  PRADESH)

                                                                                           .....RESPONDENTS


                                  Th is appeal coming on for hearing this day, t h e court passed the
                          following:
                                                                 ORDER

No one has appeared on behalf of the appellants. Previously on 11/10/2023, also none appeared on behalf of the appellants.

It appears that appellants have lost their interest in prosecuting the present appeal.

Hence, this appeal is dismissed for want of prosecution. Let a copy of this order be sent to the concerned Court.

(AVANINDRA KUMAR SINGH) JUDGE Adnan Signature Not Verified Signed by: ADNAN HUSAIN ANSARI Signing time: 28-Oct-23 1:54:14 PM