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Bombay Presidency - Section

Section 9 in The Bombay Forest Rules, 1942

9. [ Application of rules 11 to 22. [Substituted by G.N. dated 22.12.1958.]

- The State Government may, by notification in the Official Gazette, apply the provisions of rules 11 to 22, with such modifications as it thinks fit, to any reserved or protected forest in any district.]