Section 2(1) in Bihar Electricity Regulatory Commission (Budget) Rules, 2012
(1)In these rules, unless the context otherwise requires:-(a)"Act" means the Electricity Act, 2003.(b)"Annual Financial Statement or Budget" means the statement of annual estimated receipts and expenditure of the Commission;(c)"Commission" means the Bihar Electricity Regulatory Commission;(d)"BERC Fund" means the Bihar Electricity Regulatory Commission Fund established by the State Government under section 103 of the Act;(e)"Form" means a form appended to these rules;(f)"State Government" means the Government of Bihar;(g)"Year" means the financial year starting from the 1st April and ending on the 31st March of the next year;(h)"Appendix" means an appendix to these rules;
