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[Cites 0, Cited by 0] [Section 31(2)] [Section 31] [Entire Act]

State of Telangana - Subsection

Section 31(2)(g) in Jawaharlal Nehru Architecture and Fine Arts University Act, 2008

(g)such other affairs of the University and its constituent colleges as may, from time to time, be specified by the Vice-Chancellor as students' affairs.