Madhya Pradesh High Court
Jagmohan Singh Kathait vs The State Of Madhya Pradesh on 18 February, 2025
Author: Achal Kumar Paliwal
Bench: Achal Kumar Paliwal
1 CRA-3352-2023 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR CRA No. 3352 of 2023 (JAGMOHAN SINGH KATHAIT AND OTHERS Vs THE STATE OF MADHYA PRADESH ) Dated : 18-02-2025 None for the appellants. Shri Ravindra Rajpoot, PL for the State.
List the case after four weeks.
(ACHAL KUMAR PALIWAL) JUDGE Ansari Signature Not Verified Signed by: MANZOOR AHMED Signing time: 19-02-2025 10:32:41