Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 36(2)] [Section 36] [Entire Act] Bombay Presidency - Subsection Section 36(2)(v) in The Bombay Diseases of Animals Act, 1948 (v)the periods at which and the manner in which the vessels or vehicles shall be cleansed and disinfected under section 16;