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State of Rajasthan - Section

Section 6 in Rajasthan Film Shooting Regulations, 2012

6. Permission granted by the Commissioner shall be binding on all departments of the State and the Local Authorities.

- In view of the provisions contained in clause (iii) of sub-section (1) of section 11 of the Act, once permission is granted by the Commissioner, same shall be binding on all departments of the State Government and the Local Authorities.