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Delhi High Court - Orders

Pavan Sachdeva vs Reema Mittal And Ors on 19 May, 2026

                       $~74 to 76
                       *         IN THE HIGH COURT OF DELHI AT NEW DELHI
                       +         CRL.M.C. 5542/2022, CRL.M.A. 22009/2022
                                 PAVAN SACHDEVA                                                                     .....Petitioner
                                                               Through:            Mr. Aditya Jain and Mr. Suman
                                                                                   Kumar, Advs.

                                                               versus

                                 REEMA MITTAL AND ORS                  .....Respondents
                                              Through: Mr. Shashank S. Mangal, Adv. for
                                                       R-1
                       75
                                 CRL.M.C. 5562/2022,                     CRL.M.A. 22049/2022
                                 PAVAN SACHDEVA                                                                      .....Petitioner
                                                               Through:            Mr. Aditya Jain and Mr. Suman
                                                                                   Kumar, Advs.
                                                               versus

                                 M/S V K MITTAL AND SONS (HUF) AND ORS.....Respondents
                                               Through: Mr. Shashank S. Mangal, Adv. for
                                                        R-1
                       76
                                 CRL.M.C. 5753/2022,                     CRL.M.A. 22657/2022
                                 PAVAN SACHDEVA                                                                     .....Petitioner
                                                               Through:            Mr. Aditya Jain and Mr. Suman
                                                                                   Kumar, Advs.
                                                               versus

                                 VINOD KUMAR MITTAL AND ORS           .....Respondents
                                             Through: Mr. Shashank S. Mangal, Adv. for
                                                      R-1




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 20/05/2026 at 22:03:36
                                  CORAM:
                                 HON'BLE MR. JUSTICE SAURABH BANERJEE
                                                               ORDER

% 19.05.2026

1. It is already 04:45 PM. Due to paucity of time the present matters could not be taken up for hearing, in interest of justice, renotify on 18.09.2026.

2. A copy of this order be kept in all the connected matters.

SAURABH BANERJEE, J MAY 19, 2026/rr This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 20/05/2026 at 22:03:36