Delhi High Court - Orders
Interglobe Aviation Ltd vs Principal Commissioner Of Customs Acc ... on 10 July, 2024
Bench: Vibhu Bakhru, Sachin Datta
$~25, 26 & 27
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 934/2023
INTERGLOBE AVIATION LTD. .....Petitioner
Through: Mr. V. Lakshmikumaran, Ms. Jyoti
Pal, Mr. Agrim Arora and Ms. Anjali
Singh, Advocates.
versus
PRINCIPAL COMMISSIONER OF CUSTOMS ACC (IMPORT)
NEW CUSTOM HOUSE NEW DELHI & ORS. .....Respondents
Through: Mr. Anurag Ojha, SSC with Mr.
Subham Kumar, Advocate for R-1.
Ms. Sonu Bhatnagar, SSC alongwith
Ms. Nishtha Mittal and Ms. Apurva
Singh, Advs. for R2.
Mr. Niraj Kumar, Sr. Central Govt.
Counsel with Mr. Chaitanya Kumar,
Adv. for UOI.
26
+ W.P.(C) 7845/2023
INTERGLOBE AVIATION LTD. .....Petitioner
Through: Mr. V. Lakshmikumaran, Ms. Jyoti
Pal, Mr. Agrim Arora and Ms. Anjali
Singh, Advocates.
versus
PRINCIPAL COMMISSIONER OF CUSTOMS ACC (IMPORT)
NEW CUSTOM HOUSE NEW DELHI & ORS. .....Respondents
Through: Mr. Anurag Ojha, SSC with Mr.
Subham Kumar, Advocate for R-1.
Mr. Niraj Kumar, Sr. Central Govt.
Counsel with Mr. Chaitanya Kumar,
Adv. for UOI.
27
+ W.P.(C) 4673/2024
INTERGLOBE AVIATION LTD. .....Petitioner
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 15/07/2024 at 21:04:43
Through: Mr. V. Lakshmikumaran, Ms. Jyoti
Pal, Mr. Yogendra Aldak, Mr. Karan
Sachdev, Mr. Agrim Arora and Ms.
Anjali Singh, Advocates.
versus
PRINCIPAL COMMISSIONER OF CUSTOMS ACC (IMPORT)
NEW CUSTOM HOUSE, NEW DELHI, & ORS. .....Respondents
Through: Mr. Anurag Ojha, SSC with Mr.
Subham Kumar, Advocate.
CORAM:
HON'BLE MR. JUSTICE VIBHU BAKHRU
HON'BLE MR. JUSTICE SACHIN DATTA
ORDER
% 10.07.2024
1. The matter could not be taken up today due to paucity of time.
2. List on 25.09.2024.
BY ORDER COURT MASTER JULY 10, 2024 at Click here to check corrigendum, if any This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 15/07/2024 at 21:04:43