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Delhi High Court - Orders

Interglobe Aviation Ltd vs Principal Commissioner Of Customs Acc ... on 10 July, 2024

Bench: Vibhu Bakhru, Sachin Datta

                                    $~25, 26 & 27
                                    *           IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +           W.P.(C) 934/2023
                                                INTERGLOBE AVIATION LTD.                .....Petitioner
                                                             Through: Mr. V. Lakshmikumaran, Ms. Jyoti
                                                                      Pal, Mr. Agrim Arora and Ms. Anjali
                                                                      Singh, Advocates.
                                                             versus

                                                PRINCIPAL COMMISSIONER OF CUSTOMS ACC (IMPORT)
                                                NEW CUSTOM HOUSE NEW DELHI & ORS. .....Respondents
                                                             Through: Mr. Anurag Ojha, SSC with Mr.
                                                                      Subham Kumar, Advocate for R-1.
                                                                      Ms. Sonu Bhatnagar, SSC alongwith
                                                                      Ms. Nishtha Mittal and Ms. Apurva
                                                                      Singh, Advs. for R2.
                                                                      Mr. Niraj Kumar, Sr. Central Govt.
                                                                      Counsel with Mr. Chaitanya Kumar,
                                                                      Adv. for UOI.
                                    26
                                    +           W.P.(C) 7845/2023
                                                INTERGLOBE AVIATION LTD.                    .....Petitioner
                                                                 Through: Mr. V. Lakshmikumaran, Ms. Jyoti
                                                                          Pal, Mr. Agrim Arora and Ms. Anjali
                                                                          Singh, Advocates.
                                                                 versus

                                                PRINCIPAL COMMISSIONER OF CUSTOMS ACC (IMPORT)
                                                NEW CUSTOM HOUSE NEW DELHI & ORS. .....Respondents
                                                             Through: Mr. Anurag Ojha, SSC with Mr.
                                                                      Subham Kumar, Advocate for R-1.
                                                                      Mr. Niraj Kumar, Sr. Central Govt.
                                                                      Counsel with Mr. Chaitanya Kumar,
                                                                      Adv. for UOI.
                                    27
                                    +           W.P.(C) 4673/2024
                                                INTERGLOBE AVIATION LTD.                                                   .....Petitioner




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 15/07/2024 at 21:04:43
                                                                                       Through:                 Mr. V. Lakshmikumaran, Ms. Jyoti
                                                                                                               Pal, Mr. Yogendra Aldak, Mr. Karan
                                                                                                               Sachdev, Mr. Agrim Arora and Ms.
                                                                                                               Anjali Singh, Advocates.
                                                                                      versus

                                                PRINCIPAL COMMISSIONER OF CUSTOMS ACC (IMPORT)
                                                NEW CUSTOM HOUSE, NEW DELHI, & ORS. .....Respondents
                                                             Through: Mr. Anurag Ojha, SSC with Mr.
                                                                      Subham Kumar, Advocate.

                                                CORAM:
                                                HON'BLE MR. JUSTICE VIBHU BAKHRU
                                                HON'BLE MR. JUSTICE SACHIN DATTA
                                                             ORDER

% 10.07.2024

1. The matter could not be taken up today due to paucity of time.

2. List on 25.09.2024.

BY ORDER COURT MASTER JULY 10, 2024 at Click here to check corrigendum, if any This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 15/07/2024 at 21:04:43