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Himachal Pradesh High Court

Ramesh Kumar vs . Baba Balak Nath Temple Trust And Ors. on 18 November, 2025

Author: Jyotsna Rewal Dua

Bench: Jyotsna Rewal Dua

Ramesh Kumar Vs. Baba Balak Nath Temple Trust and Ors.

.

CWP No.1282 of 2023 18.11.2025 Present: Mr. Vidush Chauhan, Advocate vice Mr. Ankit Dhiman, Advocate for the petitioner.

Mr. Rahul Gathania, Advocate, for the respondents.

of Learned counsel for the respondents prays for and is allowed a week's time to have instructions rt in light of previous order.

List on 28.11.2025.

Jyotsna Rewal Dua Judge November 18, 2025 (R.Atal) ::: Downloaded on - 05/12/2025 22:18:09 :::CIS