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State of Goa - Section

Section 6 in The Goa Agricultural Produce Marketing (Development and Regulation) Rules, 2010

6. Determination of co-operative societies doing the business of notified agricultural produce.

- The Secretary of the Marketing Board shall prepare and furnish to the Registrar the list of co-operative societies that are registered in the State, having a valid licence from the Marketing Board and doing the business of notified agricultural produce in the market area.