Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 38 in The Orissa Ayurvedic Medicine Rules, 1960 38. A stock register of all movable and immovable properties belonging to the Council shall be maintained and shall be checked by the Registrar at least once a year.
