Calcutta High Court
State Of West Bengal & Ors vs Acc Ltd. & Anr on 12 November, 2013
Author: Debangsu Basak
Bench: Debangsu Basak
ORDER SHEET
IN THE HIGH COURT AT CALCUTTA
Civil Appellate Jurisdiction
ORIGINAL SIDE
GA No. 2731 of 2013
APOT No. 337 of 2013
WP No. 509 of 2012
STATE OF WEST BENGAL & ORS
Versus
ACC LTD. & ANR.
GA No. 2185 of 2013
APOT No. 337 of 2013
WP No. 509 of 2012
STATE OF WEST BENGAL & ORS
Versus
ACCI LTD. & ANR.
GA No. 2186 of 2013
APOT No. 338 of 2013
WP No. 464 of 2012
STATE OF WEST BENGAL & ORS
Versus
BHARTI AIRTEL LTD.
GA No. 2187 of 2013
APOT No. 339 of 2013
WP No. 562 of 2012
STATE OF WEST BENGAL & ORS
Versus
GODREJ CONSUMER PRODUCTS LTD.
GA No. 2713 of 2013
APOT No. 436 of 2013
WP No. 629 of 2012
STATE OF WEST BENGAL & ORS
Versus
NOKIA INDIA PVT. LTD.
GA No. 2716 of 2013
APOT No. 437 of 2013
WP No. 567 of 2012
SENIOR JOINT COMMISSIONER, SALES TAX & ORS
Versus
U.A.L.INDUSTRIES LTD. & ANR.
GA No. 2720 of 2013
APOT No. 438 of 2013
WP No. 624 of 2012
STATE OF WEST BENGAL & ANR
Versus
GLAXO SMITHKLINE CONSUMER HEALTHCARE LTD.
2
GA No. 2719 of 2013
APOT No. 439 of 2013
WP No. 627 of 2012
STATE OF WEST BENGAL & ORS
Versus
MARICO LTD.
GA No. 2723 of 2013
APOT No. 440 of 2013
WP No. 673 of 2012
STATE OF WEST BENGAL & ORS
Versus
ROHIT FERROTECH LTD. & ANR.
GA No. 2724 of 2013
APOT No. 441 of 2013
WP No. 619 of 2012
STATE OF WEST BENGAL & ORS
Versus
PHILIPS CARBON BLACK LTD. & ANR.
GA No. 2727 of 2013
APOT No. 442 of 2013
WP No. 649 of 2012
STATE OF WEST BENGAL & ORS
Versus
DUTCH TECH TOOLS PVT. LTD.
GA No. 2732 of 2013
APOT No. 443 of 2013
WP No. 646 of 2012
STATE OF WEST BENGAL & ORS
Versus
AMBUJA CEMENTS LTD. & ANR.
GA No. 2729 of 2013
APOT No. 444 of 2013
WP No. 621 of 2012
STATE OF WEST BENGAL & ORS
Versus
RANBAXY LABORATORIES LTD.
GA No. 2736 of 2013
APOT No. 445 of 2013
WP No. 674 of 2012
STATE OF WEST BENGAL & ORS
Versus
IMPEX FERROTECH LTD. & ANR.
GA No. 2734 of 2013
APOT No. 446 of 2013
WP No. 675 of 2012
STATE OF WEST BENGAL & ORS
Versus
IMPEX METAL AND FERRO ALLOYS LTD. & ANR.
3
GA No. 2738 of 2013
APOT No. 447 of 2013
WP No. 659 of 2012
STATE OF WEST BENGAL & ORS
Versus
VODAFONE EAST LTD. & ANR.
GA No. 2744 of 2013
APOT No. 448 of 2013
WP No. 695 of 2012
JOINT COMMISSIONER, COMMERCIAL TAX, GROUP I,
BARRACKPUR & ORS.
Versus
CENTURY EXTRUSIONS LTD. & ANR.
GA No. 2741 of 2013
APOT No. 449 of 2013
WP No. 595 of 2012
STATE OF WEST BENGAL & ORS
Versus
PEPSICO INDIA HOLDINGS PVT. LTD.
GA No. 2742 of 2013
APOT No. 450 of 2013
WP No. 465 of 2012
STATE OF WEST BENGAL & ORS
Versus
BHARTI TELEMEDIA LTD.
GA No. 2746 of 2013
APOT No. 451 of 2013
WP No. 615 of 2012
STATE OF WEST BENGAL & ORS
Versus
TATA TELESERVICES LTD.
GA No. 2748 of 2013
APOT No. 452 of 2013
WP No. 628 of 2012
STATE OF WEST BENGAL & ORS
Versus
CADBURY INDIA LTD.
GA No. 2750 of 2013
APOT No. 453 of 2013
WP No. 682 of 2012
STATE OF WEST BENGAL & ORS
Versus
SIEMENS LTD. & ANR.
GA No. 2752 of 2013
APOT No. 454 of 2013
WP No. 565 of 2012
STATE OF WEST BENGAL & ORS
Versus
WHIRLPOOL OF INDIA LTD.
4
GA No. 2755 of 2013
APOT No. 455 of 2013
WP No. 688 of 2012
STATE OF WEST BENGAL & ORS
Versus
EVEREADY INDUSTRIES INDIA LTD.
GA No. 2757 of 2013
APOT No. 456 of 2013
WP No. 662 of 2012
STATE OF WEST BENGAL & ORS
Versus
VODAFONE SOUTH LTD. & ANR.
GA No. 2760 of 2013
APOT No. 457 of 2013
WP No. 648 of 2012
STATE OF WEST BENGAL & ANR.
Versus
WACKER METROARK CHEMICALS PVT. LTD. & ANR.
BEFORE:
The Hon'ble JUSTICE BANERJEE,ACTING CHIEF JUSTICE,
The Hon'ble JUSTICE DEBANGSU BASAK Date : 12th November, 2013.
The Court :- We intend to release these matters on the personal ground of one of us (Banerjee, Acting Chief Justice).
At this juncture, learned Counsel appearing for the parties would jointly pray, let these matters appear in the monthly list of January, 2014 anticipating change of constitution of the Bench.
Accordingly, let these matters appear in the monthly list of January, 2014.
(BANERJEE,ACTING CHIEF JUSTICE J.) (DEBANGSU BASAK, J.) DG/ 5