Bombay High Court
M/S. J. Ray Mcdermott Middle East And Ors vs Union Of India And Ors on 14 July, 2022
Bench: K. R. Shriram, Milind N. Jadhav
207-210. os wp 1656-1657-1679 & 1701-08.doc
R.M. AMBERKAR
(Private Secretary)
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
O.O.C.J.
WRIT PETITION NO. 1656 OF 2008
M/s. J. Ray McDermott Eastern Hemisphere Ltd .. Petitioner
Versus
Union of India & Ors. .. Respondents
WITH
WRIT PETITION NO. 1657 OF 2008
M/s. J. Ray McDermott Middle East & Ors. .. Petitioners
Versus
Union of India & Ors. .. Respondents
WITH
WRIT PETITION NO. 1679 OF 2008
Arunabha Sen .. Petitioner
Versus
Union of India & Ors. .. Respondents
WITH
WRIT PETITION NO. 1701 OF 2008
Arun Tarkar .. Petitioner
Versus
Union of India & Ors. .. Respondents
....................
Mr. Jitendra Motwani a/w Mr. Chirag Shetty i/by Economic Law
Practice for Petitioners
Mr. P.S. Jetly, Sr. Advocate a/w Mr. J.B. Mishra and Ms. Sangeeta
Yadav for Respondents
...................
CORAM : K. R. SHRIRAM &
MILIND N. JADHAV, JJ.
DATE : JULY 14, 2022 P.C.:
1. Mr. Motwani requests the petitions be stood over to next week 1 of 2 207-210. os wp 1656-1657-1679 & 1701-08.doc since he is awaiting instructions.
2. Stand over to 21st July, 2022.
[ MILIND N. JADHAV, J. ] [ K. R. SHRIRAM, J.] Digitally signed by RAVINDRA RAVINDRA MOHAN MOHAN AMBERKAR AMBERKAR Date:
2022.07.15 14:20:44 +0530
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