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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Chattisgarh - Subsection

Section 8(c) in Chhattisgarh State Electricity Board Transfer Scheme Rules, 2008

(c)The assignment under sub-Rule 7 (a) and 7 (b) above to the Transferees shall continue till the personnel are absorbed in the services of the specific Transferee, in accordance with the provisions of the Act, this Scheme, and orders to be issued by the State Government under this Scheme.