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[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Maharashtra - Subsection

Section 19(d) in The Maharashtra Housing and Area Development Authority Contributory Provident Fund Rules, 1985

(d)The number of policies in respect of which substitution for subscriptions due to the fund or withdrawal of subscriptions from the fund may be permitted under this rule shall not exceed four.