Supreme Court - Daily Orders
N.R. Dhananjayan vs The Management Of Indian Overseas Bank on 19 November, 2014
Bench: M.Y. Eqbal, Abhay Manohar Sapre
ITEM NO.2 COURT NO.10 SECTION XV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) NOS....../2014
CC Nos.17536-17537/2014
(Arising out of impugned final judgment and order dated 30/05/2013
in WA No.2131/2009 and order dated 14/03/2014 in RP No.972/2013 in
WA No.2131/2009 passed by the High Court Of Karnataka at Bangalore)
N.R. DHANANJAYAN Petitioner(s)
VERSUS
THE MANAGEMENT OF INDIAN OVERSEAS BANK Respondent(s)
(With appln. (s) for c/delay in filing SLP and c/delay in refiling
SLP and office report)
Date : 19/11/2014 These petitions were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE M.Y. EQBAL
HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
For Petitioner(s) Mr. V. N. Raghupathy,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
The special leave petitions are dismissed.
(SANJAY KUMAR-II) (INDU POKHRIYAL) COURT MASTER COURT MASTER Signature Not Verified Digitally signed by Sanjay Kumar Date: 2014.11.19 16:17:45 IST Reason: