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[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Odisha - Subsection

Section 24(3) in The Orissa Ayurvedic Medicine Rules, 1960

(3)The appeal petition shall contain besides other particulars regarding the grounds of appeal, the academic qualifications attained with the dates of such attainments. Copies of the entries in the Register shall be certified as true copy only by the .Registrar and issued in Form 'L'.