Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 22] [Entire Act] State of Gujarat - Subsection Section 22(8) in The Gujarat Water Users' Participatory Irrigation Management Act, 2007 (8)to collect water rates levied under section 44 or 45 of the Bombay Irrigation Act, 1879 from its members,
