Delhi High Court - Orders
M/S Rcc Infraventures Ltd & Ors vs M/S Dmi Finance Pvt Ltd & Ors on 18 September, 2024
Author: Jasmeet Singh
Bench: Jasmeet Singh
$~36
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P.(MISC.)(COMM.) 41/2024
M/S RCC INFRAVENTURES LTD & ORS. .....Petitioners
Through: Ms Amrita Panda and Mr Udbhav Gady, Advs.
versus
M/S DMI FINANCE PVT LTD & ORS. .....Respondents
Through: Ms Geeta Luthra, Sr. Adv. with Ms Shivani Luthra
Lohiya, Ms Lalit Mohini Bhat, Mr Nitin Saluja,
Mr Manas Aggarwal, Ms Ishita Soni, Mr Pranya
Madan, Ms Ishita Agarwal, Ms Anirban Chanda,
Mr B.S. Jakhar, Mr Vikram Singh Jakhar, Mr
Nihar Dagar and Ms Varnika Sharma, Advs. for
R-1.
Mr Siddharth Khattar, Mr Divij Andley and Mr
Gaurav Parewa, Advs. for R-2 and R-3 (through
VC)
CORAM:
HON'BLE MR. JUSTICE JASMEET SINGH
ORDER
% 18.09.2024
1. Arguments heard.
2. Judgment reserved.
3. The parties shall file brief written synopsis within a period of 10 days from today.
JASMEET SINGH, J SEPTEMBER 18, 2024 sr Click here to check corrigendum, if any This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 19/09/2024 at 23:24:00