Gauhati High Court
Uttam Kumar Das vs The Assam Fisheries Dev Elopment ... on 19 September, 2022
Author: Sanjay Kumar Medhi
Bench: Sanjay Kumar Medhi
Page No.# 1/3
GAHC010143082022
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Linked Case : WP(C)/3509/2021
UTTAM KUMAR DAS
S/O LATE BHUBEN DAS
R/O VILL. KACHUTOLA
P.S. JOGIGHOPA
DIST. BONGAIGAON
PIN 783371
ASSAM.
VERSUS
THE ASSAM FISHERIES DEV ELOPMENT CORPORATION LTD. AND 3 ORS.
REPRESENTED BY THE CHAIRMAN
VIP ROAD
SIX MILE
CHACHAL
BORBARI
GUWAHATI 781036
ASSAM.
2:THE MANAGING DIRECTOR
ASSAM FISHERIES DEVELOPMENT CORPORATION LTD. VIP ROAD
SIX MILE
CHACHAL
BORBARI
GUWAHATI 781036
ASSAM.
3:THE PROJECT MANAGER
ASSAM FISHERIES DEVELOPMENT CORPORATION LTD.
LOWER ASSAM ZONAL OFFICE
ABHAYAPURI
BONGAIGAON
Page No.# 2/3
ASSAM.
4:BANKIM MALO
S/O BHOLANATH MALO
R/O VILL. CHALANTAPARA
PT-I
P.O. CHALANTAPARA
P.S. JOGIGHOPAH
DIST. BONGAIGAON
PIN 783388
------------
Advocate for : MR. K N CHOUDHURY
Advocate for : SC
AFDC appearing for THE ASSAM FISHERIES DEV ELOPMENT CORPORATION
LTD. AND 3 ORS.
Linked Case : WP(C)/3668/2022
UTTAM KUMAR DAS
S/O- LT. BHUBEN DAS
R/O- VILLAGE- KACHUTOLA
P.S.- JOGIGHOPA
DISTRICT- BONGAIGAON
PIN- 783371
ASSAM.
VERSUS
THE ASSAM FISHERIES DEVELOPMENT CORPORATION LTD. AND 3 ORS
REPRESENTED BY THE CHAIRMAN
VIP ROAD
SIX MILE
CHACHAL
BORBARI
GUWAHATI- 781036
ASSAM.
2:THE MANAGING DIRECTOR
ASSAM FISHERIES DEVELOPMENT CORPORATION LTD.
VIP ROAD
SIX MILE
CHACHAL
BORBARI
GUWAHATI- 781036
ASSAM.
Page No.# 3/3
3:THE GENERAL MANAGER
ASSAM FISHERIES DEVELOPMENT CORPORATION LTD.
VIP ROAD
SIX MILE
CHACHAL
BORBARI
GUWAHATI- 781036
ASSAM.
4:THE PROJECT MANAGER
ASSAM FISHERIES DEVELOPMENT CORPORATION LTD.
LOWER ASSAM ZONAL OFFICE
ABHAYAPURI
BONGAIGAON
ASSAM.
------------
Advocate for : MR. K N CHOUDHURY
Advocate for : SC
AFDC appearing for THE ASSAM FISHERIES DEVELOPMENT CORPORATION
LTD. AND 3 ORS
BEFORE
HONOURABLE MR. JUSTICE SANJAY KUMAR MEDHI
ORDER
19-09-2022 In view of the order passed today i.e. 19.09.2022 in IA(C) No. 2077 of 2022, the writ petitions may be listed immediately after the vacation. On which date, call for the developments would be intimated to.
As requested, list on 21.10.2022.
JUDGE Comparing Assistant