Bombay High Court
Thakur Chandan Singh And Anr vs The Union Of India And 5 Ors on 28 August, 2018
Bench: R.M. Savant, K. K. Sonawane
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION NO. 282 OF 2015
Yeshwanth Shenoy ....Petitioner
V/S
The Union Of India And 3 Ors ....Respondent
WITH WRIT PETITION NO. 258 OF 2016 Thakur Chandan Singh And Anr ....Petitioner V/S The Union Of India And 5 Ors ....Respondent WITH NOTICE OF MOTION (WRIT PETITION) LODGING NO. 471 OF 2015 In WRIT PETITION 282 OF 2015 Yeshwanth Shenoy ....Petitioner V/S The Union Of India Through The Secretary And ....Respondent 3 Ors WITH WRIT PETITION NO. 258 OF 2016 Thakur Chandan Singh And Anr ....Petitioner V/S The Union Of India And 5 Ors ....Respondent WITH NOTICE OF MOTION (WRIT PETITION) LODGING NO. 403 OF 2015 Page 1/2 ::: Uploaded on - 28/08/2018 ::: Downloaded on - 28/08/2018 23:05:30 ::: In WRIT PETITION 258 OF 2016 Thakur Chandan Singh And Anr ....Petitioner V/S The Union Of India And 5 Ors ....Respondent Ms.Nikita Tilwani for Petitioners. Mr.Anil Yadav with Mr.D.R.Singh for Union of India.
CORAM : R.M. SAVANT. & K. K. SONAWANE, JJ DATE : 28th August, 2018 P.C. :
At the request of the learned Advocate for the petitioners, stand over to 18/09/2018.
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