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[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Karnataka - Subsection

Section 24(2) in Karnataka Samskrita Vishwavidyalaya Act, 2009

(2)The Academic Council shall in addition to the Vice- Chancellor, consist of the following members, namely:-
(a)The Secretary to Government in charge of Higher Education Department;
(b)The Secretary to Government in charge of Finance Department;
(c)The Secretary to Government in charge of Revenue Department (Religious and Endowments Charities);
(d)The Director of Kannada and Culture;
(e)Director of Archaeology;
(f)The Deans of faculties;
(g)Eight persons nominated by the Government who are known for their outstanding contribution in the field of Sanskrit Literature, History, Drama, Architecture, Archaeology, Sculpture, Philosophy, Social Movements, Vedas and other allied areas in which Karnataka Samskrita and Veda Vishwavidyalaya is pursuing studies of whom one member shall belong to Scheduled Caste, one shall belong to Scheduled Tribe, one shall be a woman, and one shall belong to Backward Classes specified by the Government.
(h)Five Principals of affiliated colleges nominated by the Vice- Chancellor for a term of two years by rotation in the order of seniority.