Calcutta High Court (Appellete Side)
Tapas Dutta vs National Consumer Dispute Redressal ... on 4 September, 2019
Author: Debangsu Basak
Bench: Debangsu Basak
1 1 04.09. W.P. No.2648(W) of 2019 ns 2019 WITH Re: CAN 7887 of 2019 Tapas Dutta.
Versus National Consumer Dispute Redressal Commission & Ors.
Mr. Rajdeep Bhattacharya, Mr. Mritunjoy Halder ... for the petitioner.
Learned Advocate appearing for the petitioner, on the basis of instructions, submits that, the petitioner does not wish to proceed with the writ petition along with CAN 7887 of 2019.
In such circumstances, WP No. 1463(W) of 2016 and CAN 7887 of 2019 are dismissed for non- prosecution without any order as to costs.
Urgent certified website copies of this order, if applied for, be made available to the parties upon compliance of the requisite formalities.
( Debangsu Basak, J. )