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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 8(2) in Venkateshwara Open University Act, 2012

(2)The University shall ensure that the academic standards of the courses offered by the University are in accordance with the guidelines of the University Grants Commission and the statutory bodies as the case may be The teacher-students ratio shall be in accordance with the guidelines of the University Grants Commission and specific council.