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State of Madhya Pradesh - Section

Section 7 in The M.P. Award of Contributory Scholarships for Training for Commercial Pilot Licence Rules, 1993

7. Number of Scholarships.

- The number of Scholarships to be awarded in any financial year shall be four only out of which one shall be reserved for the candidate belonging to Scheduled Castes/Tribes. If candidate belonging to Scheduled Castes/Tribes not available, the scholarship reserved so shall be carried over to the next financial year.