Supreme Court - Daily Orders
Sharp Business System Thr. Finance ... vs Commissioner Of Income Tax-Iii N.D. on 27 April, 2023
Author: M.R. Shah
Bench: M.R. Shah
ITEM NO.108 COURT NO.4 SECTION XIV-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 4072/2014
SHARP BUSINESS SYSTEM THR. FINANCE DIRECTOR
MR. YOSHIHISA MIZUNO Appellant(s)
VERSUS
COMMISSIONER OF INCOME TAX-III N.D. Respondent(s)
WITH
SLP(C) No. 4189/2019 (XII)
(IA No. 14104/2019 - CONDONATION OF DELAY IN FILING)
SLP(C) No. 719/2020 (IX)
(IA No. 193115/2019 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT)
SLP(C) No. 1157/2020 (XII)
(FOR ADMISSION and I.R.)
Diary No(s). 22308/2022 (XII)
(IA No. 114870/2022 - CONDONATION OF DELAY IN FILING)
SLP(C) No. 16277/2014 (XII)
IA No. 88927/2018 - I/A FOR DETAGGING)
(SLP(C) No. 24756/2014 (XII)
Date : 27-04-2023 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE M.R. SHAH
HON'BLE MR. JUSTICE J.B. PARDIWALA
For Appellant(s) Ms. Kavita Jha, AOR
Mr. Udit Naresh, Adv.
Mrs. Anil Katiyar, AOR
Mr. Raj Bahadur Yadav, AOR
For Respondent(s) Mr. Porus F. Kaka, Sr. Adv.
Signature Not Verified
Mr. Divesh Chawla, Adv.
Digitally signed by
RASHMI DHYANI
Date: 2023.04.29
Mr. Rustom B. Hathikhanawala, AOR
13:16:05 IST
Reason:
1
Mr. Vikramjit Bannerjee, A.S.G.
Mr. Raj Bahadur Yadav, AOR
Mr. Diksha Rai, Adv.
Mr. Prashant Singh Ii, Adv.
Mr. Prahlad Singh, Adv.
Mr. Mayank Nagi, Adv.
Mr. M. S. Syali, Adv.
Mr. Rajat Mittal, AOR
Mr. Mahesh Nagi, Adv.
Mr. Arvind P. Datar, Sr. Adv.
Mr. Prakash Kumar, Adv.
Mr. Madhur Agarwal, Adv.
Mrs. Vandana Gupta, Adv.
Mr. Rahul Gupta, AOR
M/S. K. J. John And Co, AOR
Mr. Pratap Venugopal, Adv.
Ms. Surekha Raman, Adv.
Mr. Akhil Abraham Roy, Adv.
Mr. Abbhishek Anand, Adv.
UPON hearing the counsel the Court made the following
O R D E R
SLP(C) No. 4189/2019
Delay condoned.
Leave granted.
List all the matters on 06th September, 2023.
(RASHMI DHYANI PANT) (NISHA TRIPATHI) COURT MASTER (SH) ASSISTANT REGISTRAR 2