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[Cites 0, Cited by 0] [Section 17(6)] [Section 17] [Entire Act]

State of Haryana - Subsection

Section 17(6)(a) in Haryana Aided Schools (Special Pension and Contributory Provident Fund) Rules, 2001

(a)The Management shall attach a detail (in triplicate) showing the necessary particulars that is, name, designation, amount of the contribution in respect of each employee and the grand total while presenting the demand draft to the District Education Officer/District Primary Education Officer every month.