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Jammu & Kashmir High Court

Taraf Hussain Shah vs State Of J&K And Others on 27 September, 2025

Author: Vinod Chatterji Koul

Bench: Vinod Chatterji Koul

                                                                      Sr. No.2025:JKLHC-JMU:3105
                                                                              15
  HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                  AT JAMMU

                                                           SWP No. 2124/2014


Taraf Hussain Shah                                   .... Petitioner/Appellant(s)

                         Through:-    None


                   V/s

State of J&K and others                                       .....Respondent(s)

                         Through:-    Mr. Raman Sharma, AAG
CORAM: HON'BLE MR. JUSTICE VINOD CHATTERJI KOUL, JUDGE
                       ORDER

27.09.2025 This matter was listed on 13.08.2014 and thereafter listed today after about 11 years. It is clear that petitioner has lost interest in prosecuting the matter. With the passage of time, it appears that this petition has also become infructuous.

Accordingly, this petition is dismissed as having been rendered infructuous.

(Vinod Chatterji Koul) Judge Jammu:

27.09.2025 Shafqat