Jammu & Kashmir High Court
Taraf Hussain Shah vs State Of J&K And Others on 27 September, 2025
Author: Vinod Chatterji Koul
Bench: Vinod Chatterji Koul
Sr. No.2025:JKLHC-JMU:3105
15
HIGH COURT OF JAMMU & KASHMIR AND LADAKH
AT JAMMU
SWP No. 2124/2014
Taraf Hussain Shah .... Petitioner/Appellant(s)
Through:- None
V/s
State of J&K and others .....Respondent(s)
Through:- Mr. Raman Sharma, AAG
CORAM: HON'BLE MR. JUSTICE VINOD CHATTERJI KOUL, JUDGE
ORDER
27.09.2025 This matter was listed on 13.08.2014 and thereafter listed today after about 11 years. It is clear that petitioner has lost interest in prosecuting the matter. With the passage of time, it appears that this petition has also become infructuous.
Accordingly, this petition is dismissed as having been rendered infructuous.
(Vinod Chatterji Koul) Judge Jammu:
27.09.2025 Shafqat