Delhi High Court - Orders
Apeejay School Saket & Ors vs Govt Of Nct Of Delhi & Ors on 24 March, 2022
Author: Rekha Palli
Bench: Rekha Palli
$~36
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 3142/2020 & CM APPL. 10927/2020 -Stay, CM APPL.
11404/2020 -Stay, CM APPL. 23242/2021 -Impleadment, CM
APPL. 23243/2021 -Dir., CRL.M.A. 10509/2020 -340 Cr.PC
APEEJAY SCHOOL SAKET & ORS ..... Petitioners
Through Mr. Mohit Mudgal, Adv.
versus
GOVT OF NCT OF DELHI & ORS ..... Respondents
Through Mr. Gautam Narayan, ASC, GNCTD
Mr. Santosh Kr. Tripathi, SC, Civil, GNCTD with
Mr. Arun Panwar and Mr. Aditya Jadhav and Mr.
Siddharth Dwivedi, Adv.for R-2.
CORAM:
HON'BLE MS. JUSTICE REKHA PALLI
ORDER
% 24.03.2022
1. No time left.
2. List on 19.05.2022.
3. Interim orders to continue till the next date.
REKHA PALLI, J MARCH 24, 2022 acm Signature Not Verified Digitally Signed By:SAURABH RAWAT Signing Date:25.03.2022 12:03:16