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Delhi High Court - Orders

Apeejay School Saket & Ors vs Govt Of Nct Of Delhi & Ors on 24 March, 2022

Author: Rekha Palli

Bench: Rekha Palli

                          $~36
                          *      IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +      W.P.(C) 3142/2020 & CM APPL. 10927/2020 -Stay, CM APPL.
                                 11404/2020 -Stay, CM APPL. 23242/2021 -Impleadment, CM
                                 APPL. 23243/2021 -Dir., CRL.M.A. 10509/2020 -340 Cr.PC

                                 APEEJAY SCHOOL SAKET & ORS             ..... Petitioners
                                              Through  Mr. Mohit Mudgal, Adv.

                                                     versus

                                 GOVT OF NCT OF DELHI & ORS                  ..... Respondents
                                              Through     Mr. Gautam Narayan, ASC, GNCTD
                                              Mr. Santosh Kr. Tripathi, SC, Civil, GNCTD with
                                              Mr. Arun Panwar and Mr. Aditya Jadhav and Mr.
                                              Siddharth Dwivedi, Adv.for R-2.

                                 CORAM:
                                 HON'BLE MS. JUSTICE REKHA PALLI
                                         ORDER

% 24.03.2022

1. No time left.

2. List on 19.05.2022.

3. Interim orders to continue till the next date.

REKHA PALLI, J MARCH 24, 2022 acm Signature Not Verified Digitally Signed By:SAURABH RAWAT Signing Date:25.03.2022 12:03:16