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State of Karnataka - Section

Section 4 in The Karnataka Oil Palm (Regulation of Cultivation, Production and Processing) Act, 2013

4. Functions of the Project Management Committee.

- The Project Management Committee (PMC) shall perform the following functions, namely:-
(a)to advise or recommend or approve areas for development of oil palm cultivation, also identify or select suitable entrepreneurs for such areas from time to time and allot areas to the identified entrepreneurs. Such entrepreneurs shall enter into a Memorandum of Agreement (MOA) with the Government.
(b)to review and monitor the progress of implementation of the programme of Oil Palm development in the State by the Project staff and take appropriate decisions for the development of oil palm in each of the zones;
(c)to review the functioning of each of the entrepreneurs, from time to time, with respect to the objectives envisaged or targets assigned and take appropriate decisions in the interest of efficient functioning of the project as envisaged in Memorandum of Agreement ;
(d)to accord all financial and administrative sanctions for the implementation of the project; and
(e)to perform such other functions as may be prescribed.