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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Chattisgarh - Subsection

Section 5(15) in The Chhattisgarh, Micro and Small Enterprises Facilitation Council Rules, 2006

(15)The parties may submit with their statement all documents which they consider to be relevant or may add a reference to the documents of other evidence.