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State of Rajasthan - Section

Section 15 in Rajasthan Urban Infrastructure Development Project (RUIDP) Rules, 2012

15. Induction of exceptionally deserving persons.

- Notwithstanding anything contained in these rules, the Committee may propose induction of any regularly selected, Members of Central/State Government/Central Public Enterprises/State Public Enterprises service for appointment in the Rajasthan Urban Infrastructure Development Project in exceptionally deserving cases for reasons to be recorded in writing.