Calcutta High Court (Appellete Side)
Dr. Pushan Majumdar vs Union Of India & Ors on 5 June, 2017
Author: Patherya
Bench: Patherya
1 7. 05.06.2017
.
debajyoti FMA 16 of 2011 with FMA 28 of 2011 with FMA 29 of 2011 with FMA 30 of 2011 with FMA 31 of 2011 with FMA 32 of 2011 with FMA 33 of 2011 with FMA 34 of 2011 with FMA 35 of 2011 with FMA 36 of 2011 with FMA 37 of 2011 with FMA 38 of 2011 with COT 1 of 2011 with W. P. No.8619 (W) of 2012 with W. P. No.28123 (W) of 2012 with W. P. No.12697 (W) of 2016 Dr. Pushan Majumdar Vs. Union of India & Ors.
None appears on behalf of the parties.
The matter is adjourned for a week (12-06-2017).
2( Patherya, J. ) ( Subrata Talukdar, J. )