Madhya Pradesh High Court
Mahaveer Prasad vs Smt. Sukhdevi on 28 February, 2017
MA-80-2017
(MAHAVEER PRASAD Vs SMT. SUKHDEVI)
28-02-2017
Shri H.D.Gupta, learned senior counsel with Shri Santosh
Agrawal, learned counsel for the appellant.
Shri D.D.Bansal, learned counsel for the respondents No.1
to 4.
Shri Avdhesh Parashar, learned counsel for the respondents No.9 and 10.
Shri Bansal prays for time to place on record the application under Order 41 Rule 27 of CPC alongwith documents filed before the first appellate court.
List in the week commencing 06.03.2017. Meanwhile, parties are directed to maintain the status quo as regards the suit property as it exists today.
(ROHIT ARYA) JUDGE SP