Gauhati High Court
Page No.# 1/3 vs M.S. Manivannan And Anr on 6 March, 2025
Author: Michael Zothankhuma
Bench: Michael Zothankhuma
Page No.# 1/3
GAHC010152232022
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THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : Cont.Cas(C)/433/2022
MRS. DEVASREE SHARMA AND 9 ORS.
ASSISTANT PROFESSOR, DEPARTMENT OF GEOGRAPHY, UDALI
COLLEGE, BAMUNGAON, NAGAON.
2: NARAYN KRISHNA DAS
ASSTT. PROFESSOR
DEPTT. OF GEOGRAPHY
UDALI COLLEGE
BAMUNGAON
NAGAON
3: MD. MIZANUR RAHMAN
ASSTT. PROFESSOR
DEPTT. OF PHILOSOPHY
UDALI COLLEGE
BAMUNGAON
NAGAON
4: MAKARIM HUSSAIN
ASSTT. PROFESSOR
DEPTT. OF PHILOSOPHY
UDALI COLLEGE
BAMUNGAON
NAGAON
5: DHANPAL CHAUHAN
ASSTT. PROFESSOR
DEPTT. OF HINDI (MIL)
UDALI COLLEGE
BAMUNGAON
NAGAON
6: MOTILAL CHAUHAN
ASSTT. PROFESSOR
Page No.# 2/3
DEPTT. OF HINDI
UDALI COLLEGE
BAMUNGAON
NAGAON
7: ABDUL MOTIN
ASSTT. PROFESSOR
DEPTT. OF PHILOSOPHY
UDALI COLLEGE
BAMUNGAON
NAGAON
8: SHIO JEE CHAUHAN
ASSTT. PROFESSOR
DEPTT. OF HINDI
UDALI COLLEGE
BAMUNGAON
NAGAON
9: PINKI TALUKDAR
ASSTT. PROFESSOR
DEPTT. OF MATHEMATICS
UDALI COLLEGE
BAMUNGAON
NAGAON
10: ABDUS SAMAD
ASSTT. PROFESSOR
DEPTT. OF MATHEMATICS
UDALI COLLEGE
BAMUNGAON
NAGAO
VERSUS
M.S. MANIVANNAN AND ANR.
COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM, EDUCATION
(HIGHER) DEPARTMENT, DISPUR, GUWAHATI-6
2:DHARMA KANTA MILI
DIRECTOR OF HIGHER EDUCATION
ASSAM
KAHILIPARA
GUWAHATI-1
Advocate for the Petitioner : MRS. R DEVI,
Advocate for the Respondent : MR S DAS (R1), MR. D SAIKIA (R1),MR. K GOGOI (R1)
Page No.# 3/3
BEFORE
HONOURABLE MR. JUSTICE MICHAEL ZOTHANKHUMA
ORDER
Date : 06-03-2025 Mr. S Das, learned counsel for the Higher Education Department has submitted a letter dated 05.03.2025 issued by the Secretary to the Government of Assam, Higher Education Department, which states that the Director of Higher Education has submitted a revised proposal, vide letter dated 03.03.2025 for provincialisation of the petitioners.
List the matter after 3 (three) weeks.
JUDGE Comparing Assistant