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Gauhati High Court

Page No.# 1/3 vs M.S. Manivannan And Anr on 6 March, 2025

Author: Michael Zothankhuma

Bench: Michael Zothankhuma

                                                                  Page No.# 1/3

GAHC010152232022




                                                           undefined

                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                         Case No. : Cont.Cas(C)/433/2022

         MRS. DEVASREE SHARMA AND 9 ORS.
         ASSISTANT PROFESSOR, DEPARTMENT OF GEOGRAPHY, UDALI
         COLLEGE, BAMUNGAON, NAGAON.

         2: NARAYN KRISHNA DAS
         ASSTT. PROFESSOR
          DEPTT. OF GEOGRAPHY
          UDALI COLLEGE
          BAMUNGAON
          NAGAON

         3: MD. MIZANUR RAHMAN
         ASSTT. PROFESSOR
          DEPTT. OF PHILOSOPHY
          UDALI COLLEGE
          BAMUNGAON
          NAGAON

         4: MAKARIM HUSSAIN
         ASSTT. PROFESSOR
          DEPTT. OF PHILOSOPHY
          UDALI COLLEGE
          BAMUNGAON
          NAGAON

         5: DHANPAL CHAUHAN
         ASSTT. PROFESSOR
          DEPTT. OF HINDI (MIL)
          UDALI COLLEGE
          BAMUNGAON
          NAGAON

         6: MOTILAL CHAUHAN
         ASSTT. PROFESSOR
                                                                            Page No.# 2/3

             DEPTT. OF HINDI
             UDALI COLLEGE
             BAMUNGAON
             NAGAON

            7: ABDUL MOTIN
            ASSTT. PROFESSOR
             DEPTT. OF PHILOSOPHY
             UDALI COLLEGE
             BAMUNGAON
             NAGAON

            8: SHIO JEE CHAUHAN
            ASSTT. PROFESSOR
             DEPTT. OF HINDI
             UDALI COLLEGE
             BAMUNGAON
             NAGAON

            9: PINKI TALUKDAR
            ASSTT. PROFESSOR
             DEPTT. OF MATHEMATICS
             UDALI COLLEGE
             BAMUNGAON
             NAGAON

            10: ABDUS SAMAD
            ASSTT. PROFESSOR
             DEPTT. OF MATHEMATICS
             UDALI COLLEGE
             BAMUNGAON
             NAGAO

            VERSUS

            M.S. MANIVANNAN AND ANR.
            COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM, EDUCATION
            (HIGHER) DEPARTMENT, DISPUR, GUWAHATI-6

            2:DHARMA KANTA MILI
             DIRECTOR OF HIGHER EDUCATION
            ASSAM
             KAHILIPARA
             GUWAHATI-1

Advocate for the Petitioner   : MRS. R DEVI,

Advocate for the Respondent : MR S DAS (R1), MR. D SAIKIA (R1),MR. K GOGOI (R1)
                                                                      Page No.# 3/3




                                 BEFORE
               HONOURABLE MR. JUSTICE MICHAEL ZOTHANKHUMA

                                     ORDER

Date : 06-03-2025 Mr. S Das, learned counsel for the Higher Education Department has submitted a letter dated 05.03.2025 issued by the Secretary to the Government of Assam, Higher Education Department, which states that the Director of Higher Education has submitted a revised proposal, vide letter dated 03.03.2025 for provincialisation of the petitioners.

List the matter after 3 (three) weeks.

JUDGE Comparing Assistant