Madhya Pradesh High Court
Kamal vs Pooja on 5 January, 2026
1 CRR-6013-2025 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE CRR No. 6013 of 2025 (KAMAL Vs POOJA ) Dated : 05-01-2026 Ms. Mansi Joshi - Advocate for the petitioner. Shri Gajendra Singh Dodia - GA for the State.
Record of the case be called for.
(GAJENDRA SINGH) JUDGE soumya Signature Not Verified Signed by: SOUMYA RANJAN DALAI Signing time: 05-01-2026 18:12:08