Section 20(3) in Arunachal Pradesh University Act, 2012
(3)The Planning Board shall consist of the following:(i)The Vice-Chancellor(ii)The Pro-Vice-Chancellor(iii)The Secretary, Department of Planning, Government of Arunachal Pradesh;(iv)Two Deans of Faculties to be nominated by the Vice-Chancellor(v)One Professor other than a Dean to be nominated by the Vice-Chancellor(vi)One Head of the Department, other than Dean and Professor, to be nominated by the Vice-Chancellor;(vii)One Principal out of Principals of affiliated colleges, by rotation to be nominated by the Vice-Chancellor(viii)Two outside experts, experienced in University Planning Administration and academic affairs to be nominated by the Chancellor;
